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Patna High Court judgments, 1978

205 judgments · page 1 of 11

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High Courts21 Dec 1978Dismissed

State of Bihar and Others Vs Paras Nath Pandey and Others

Patna High Court · AIR 1979 Patna 196

Arbitration Act, 1940 — Section 14, 2, 31, 31(4), 33
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High Courts21 Dec 1978

COMMISSIONER OF Income Tax, BIHAR AND ORISSA. Vs MAHARANI LALITA RAJYA LAXMI SAHEBA.

Patna High Court · (1980) 11 CTR 215 : (1979) 11 CTR 215 : (1980) 121 ITR 1012 : (1979) 2 TAXMAN 151

Income Tax Act, 1922 — Section 16(1)(b), 66(1), 66(4)
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High Courts20 Dec 1978

Parsuram Mishra and Others Vs Union of India (UOI) and Others

Patna High Court · (1979) 2 LLJ 117

Constitution of India, 1950 — Article 226, 227, 32Industrial Disputes Act, 1947 — Section 25F
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High Courts19 Dec 1978

Lal Bihari Prasad and Another Vs State of Bihar

Patna High Court · (1980) CriLJ 64 : (1979) PLJR 559

Criminal Procedure Code, 1973 (CrPC) — Section 145, 195, 340Industrial Disputes Act, 1947 — Section 17, 17APenal Code, 1860 (IPC) — Section 193, 371, 468
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High Courts19 Dec 1978

Anandi Prasad Gupta Vs The State of Bihar and Mithilesh Singh @ Munna Singh

Patna High Court · (1979) PLJR 492

Criminal Procedure Code, 1973 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 323, 379
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High Courts13 Dec 1978

Deonandan Prasad Sahi and Others Vs The State of Bihar Manindra Chandra Das Vs Lakhan Lal @ Shyam Sundar Prasad

Patna High Court · (1979) PLJR 572

Penal Code, 1860 (IPC) — Section 143, 380, 448
Read judgment
High Courts13 Dec 1978

Income Tax Officer, Ward-C Vs Taurus Equipment (P.) Ltd. and Another

Patna High Court · (1979) 118 ITR 982

Income Tax Act, 1961 — Section 200, 206, 272A(2), 276Income Tax Rules, 1962 — Rule 30(1), 35(1)
Read judgment
High Courts12 Dec 1978

Kishun Mandal Vs The State of Bihar

Patna High Court · (1979) PLJR 383

Criminal Procedure Code, 1973 (CrPC) — Section 177, 342Railway Property (Unlawful Possession) Act, 1966 — Section 3
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High Courts08 Dec 1978Dismissed

Anant Lal Shaw and Another Vs Gauri Prasad Yadav and Others

Patna High Court · AIR 1979 Patna 202

Civil Procedure Code, 1908 (CPC) — Section 99ALimitation Act, 1963 — Article 136, 137
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High Courts06 Dec 1978

Ram Kumar Pandey Vs The State of Bihar and Shyam Lal Sah Dina Nath Gupta and Others Vs The State of Bihar and Others

Patna High Court · (1979) PLJR 502

Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 504
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High Courts30 Nov 1978

Sheo Nandan Singh and Singheshwar Singh @ Sidheshwar Prasad Singh Vs Surajdeo Singh, The Subdivisional Magistrate

Patna High Court · (1979) PLJR 393

Penal Code, 1860 (IPC) — Section 188, 468(2), 482
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High Courts28 Nov 1978Dismissed

Rajnath Sahgal and Others Vs Shiva Prasad Sinha and Others

Patna High Court · AIR 1979 Patna 239

Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)
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High Courts28 Nov 1978

Chairman, M/s. Heavy Engine Ring Corporation Ltd. and Others Vs The Regional Director, Employees'' State Insurance Corporation

Patna High Court · (1979) PLJR 212

Employees State Insurance Act, 1948 — Section 1(4), 2A, 82(2)
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High Courts28 Nov 1978

Commissioner of Income Tax Vs A. Rahman

Patna High Court · (1979) 10 CTR 309 : (1979) 119 ITR 475

Finance Act, 1968 — Section 148, 271Income Tax Act, 1961 — Section 271(1)
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High Courts24 Nov 1978

Ram Saran Sah Vs Prayag Yadav and Another

Patna High Court · (1979) PLJR 106

Criminal Procedure Code, 1973 (CrPC) — Section 145, 310Evidence Act, 1872 — Section 167
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High Courts22 Nov 1978Allowed

Rasik Lal Singh and Others Vs State of Bihar and Others

Patna High Court · AIR 1979 Patna 172

Bihar Tenancy Act, 1885 — Section 48E, 48E(10), 48E(6), 48E(7), 48E(8)
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High Courts21 Nov 1978

Bhagwan Maharaj Vs The State of Bihar and Another

Patna High Court · (1979) PLJR 202

Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202
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High Courts17 Nov 1978

Addl. Commissioner of Income Tax Vs South Gobindpur Colliery Co.

Patna High Court · (1979) 119 ITR 472

Income Tax Act, 1961 — Section 271(1)
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High Courts17 Nov 1978

Sant Bilas Singh Vs The State of Bihar and Surendra Singh

Patna High Court · (1979) PLJR 239

Criminal Procedure Code, 1973 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 193, 199
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High Courts16 Nov 1978

Income Tax Officer Vs East India Coal Co. Ltd. and Others

Patna High Court · (1983) 139 ITR 450

Income Tax Act, 1961 — Section 200, 206, 276Income Tax Rules, 1962 — Rule 30(1)
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