High Courts28 Sept 1978Dismissed

Ram Naresh Rai and Another Vs State of Bihar and Others

Patna High Court · AIR 1979 Patna 130 : (1979) PLJR 60

Bihar Panchayat Election Rules and Supplementary Electoral Rolls (Validating) Ordinance, 1978 — Section 2, 3, 4Bihar Panchayat Raj Act, 1948 — Section 4Constitution of India, 1950 — Article 14, 226(3), 245, 246, 254(2)