COURT ARCHIVE

Patna High Court judgments, 1978

205 judgments · page 4 of 11

High Courts19 Aug 1978

M/s. Tata Engineering and Locomotive Company Limited Vs The State of Bihar and Others

Patna High Court · (1979) PLJR 398

Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 6Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts18 Aug 1978Dismissed

Pany Marandi @ Pana and Others Vs Thakur Kisku and Others

Patna High Court · (1978) 26 BLJR 757

Criminal Procedure Code, 1973 (CrPC) — Section 145, 307, 386, 389, 390

Read judgment

High Courts11 Aug 1978

Kedarnath Goenka Vs Income Tax Officer, "A" Ward and Others

Patna High Court · (1979) 8 CTR 99 : (1979) 120 ITR 390 : (1979) PLJR 225

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 148

Read judgment

High Courts09 Aug 1978Dismissed

Parry and Co. Ltd. Vs India Machinery Stores (P.) Ltd.

Patna High Court · (1979) 49 CompCas 21

Companies Act, 1956 — Section 434

Read judgment

High Courts07 Aug 1978

Commissioner of Income Tax Vs Bihar State Financial Corporation

Patna High Court · (1983) 142 ITR 518

Income Tax Act, 1961 — Section 36(1)

Read judgment

High Courts04 Aug 1978Allowed

Raikab Chand Jain Vs State

Patna High Court · (1978) 26 BLJR 760 : (1979) PLJR 5

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 167, 482

Read judgment

High Courts04 Aug 1978Allowed

Radha Sahani and Others Vs Ramakant Jha and Others

Patna High Court · (1978) 26 BLJR 764

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 2, 484

Read judgment

High Courts03 Aug 1978

Radha Krishna Surajmal Vs Commissioner of Commercial Taxes

Patna High Court · (1979) PLJR 149 : (1979) 43 STC 203

Bihar Sales Tax Act, 1959 — Section 33(1), 7(1)(a), 7(2)(a)(ii)

Read judgment

High Courts01 Aug 1978Dismissed

Dhirendranath Chandra Vs Apurba Krishna Chandra and Others

Patna High Court · AIR 1979 Patna 34

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), 66(1)

Read judgment

High Courts01 Aug 1978

Commissioner of Income Tax Vs Parmanand Advani

Patna High Court · (1979) 9 CTR 321 : (1979) 119 ITR 464

Income Tax Act, 1961 — Section 147, 271(1), 274(2)

Read judgment

High Courts28 Jul 1978Dismissed

Anand Mohan Boral Vs Bilas Bihari Lal

Patna High Court · AIR 1979 Patna 36

Civil Procedure Code, 1908 (CPC) — Section 11

Read judgment

High Courts28 Jul 1978Dismissed

The Ranchi Khunti Central Co-operative Bank Ltd. Vs Prem Prakash Bagroy and Others

Patna High Court · AIR 1979 Patna 31 : (1978) 26 BLJR 561

Civil Procedure Code, 1908 (CPC) — Section 73

Read judgment

High Courts27 Jul 1978

Mahabir Vs D.K. Mittal, Dy. Chief Machanical Engineer, N.E. Rly. and Others

Patna High Court · (1979) 2 LLJ 363 : (1980) PLJR 162

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F, 25J

Read judgment

High Courts27 Jul 1978Dismissed

Ram Narain Prasad Vs Seth Sao

Patna High Court · AIR 1979 Patna 174

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, 115, 115(1)

Read judgment

High Courts26 Jul 1978

Kashi Ram Dhandania Vs Union of India (UOI)

Patna High Court · (1978) 26 BLJR 854

Constitution of India, 1950 — Article 352General Clauses Act, 1897 — Section 6

Read judgment

High Courts25 Jul 1978

Ram Sarowar Thakur Vs The State of Bihar and Others

Patna High Court · (1979) PLJR 112

Bihar Tenancy Act, 1885 — Section 108ALand Acquisition Act, 1894 — Section 17, 17(4)

Read judgment

High Courts25 Jul 1978Allowed

Shevnandan Prasad and Others Vs State of Bihar

Patna High Court · (1978) 26 BLJR 726

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 315, 91Penal Code, 1860 (IPC) — Section 468

Read judgment

High Courts21 Jul 1978Dismissed

S.M. Thakkar Vs A.K. Hazra and Sons and Others

Patna High Court · AIR 1979 Patna 38

Civil Procedure Code, 1908 (CPC) — Section 73

Read judgment

High Courts20 Jul 1978

Darbhanga Laheriasari Electric Supply Corporation Ltd. Vs Commissioner of Income Tax

Patna High Court · (1979) 117 ITR 516

Income Tax Act, 1961 — Section 256(2), 37(1)

Read judgment

High Courts17 Jul 1978Allowed

Sahdeo Das and Others Vs Lila Dai Kisku

Patna High Court · (1978) 26 BLJR 791

Criminal Procedure Code, 1973 (CrPC) — Section 190, 428, 468, 469, 470Penal Code, 1860 (IPC) — Section 147, 148, 379

Read judgment