High Courts16 May 1978
Bihar Relief Commitee Vs State of Bihar and Others
Patna High Court · (1979) 2 LLJ 53 : (1979) PLJR 208
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2
COURT ARCHIVE
Patna High Court judgments, 1978
205 judgments · page 6 of 11
High Courts15 May 1978Allowed
Krishna Kumar Vs Raghubir Prasad Yadav and Another
Patna High Court · AIR 1979 Patna 49
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13
High Courts12 May 1978Dismissed
Bishwanath Balkrishna Vs Smt. Rampeyari Devi and Others
Patna High Court · AIR 1979 Patna 159
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 8(2)Civil Procedure Code, 1908 (CPC) — Section 10Contract Act, 1872 — Section 60, 61
High Courts12 May 1978Partly Allowed
Bimal Kumar Vs Shivanandan Prasad Chowdhary and Another
Patna High Court · AIR 1979 Patna 182
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A, 2Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 3
High Courts11 May 1978Allowed
Siya Ram Das and Another Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 98
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 34
High Courts09 May 1978Allowed
Lakshmi Prasad Bhagat and Another Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 169 : (1979) PLJR 82
Bihar Tenancy Act, 1885 — Section 48(12), 48(3), 48(8), 48ECivil Procedure Code, 1908 (CPC) — Section 11
High Courts08 May 1978Dismissed
Bindeshwari Kamkar and Others Vs Radha Tiwari and Others
Patna High Court · AIR 1979 Patna 78 : (1979) PLJR 99
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9
High Courts05 May 1978Dismissed
Kuli Singh and Others Vs The State of Bihar and Others
Patna High Court · AIR 1978 Patna 298 : (1978) 26 BLJR 377 : (1978) CriLJ 1575
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 169, 173, 190, 190(1)
High Courts05 May 1978
Bibi Shab Jehan Begam and Others Vs Kapildeo Narain Gupta
Patna High Court · (1981) 29 BLJR 471
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
High Courts04 May 1978
Abdul Sattar Vs State of Bihar and Others
Patna High Court · (1979) CriLJ 389
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146
High Courts04 May 1978Allowed
Abdul Sattar Vs State of Bihar
Patna High Court · (1978) 26 BLJR 799
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 46
High Courts04 May 1978Dismissed
Life Insurance Corporation of India Vs Ramdas Agarwal and Another
Patna High Court · AIR 1979 Patna 124 : (1979) PLJR 232
Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 115
High Courts04 May 1978Dismissed
Lila Gupta Vs Laxmi Narain and Others
Patna High Court · (1978) 26 BLJR 332
Divorce Act, 1869 — Section 57Hindu Marriage Act, 1955 — Section 15
High Courts02 May 1978Dismissed
Bimal Chand Bothra and Another Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 185
Kosi Area (Restoration of Land to Raiyat) Rules, 1952 — Rule 12Kosi Area (Restoration of Lands to Riayat) Act, 1951 — Section 10(1), 16, 16(3), 3, 4
High Courts02 May 1978Allowed
Mithileshwari Saran Sinha and Others Vs State of Bihar and Others
Patna High Court · (1978) 26 BLJR 705
High Courts01 May 1978Dismissed
Puna Mahto Vs State of Bihar
Patna High Court · (1978) 26 BLJR 647
Penal Code, 1860 (IPC) — Section 420
High Courts01 May 1978
Puna Mahto Vs The State of Bihar
Patna High Court · (1979) CriLJ 766
Penal Code, 1860 (IPC) — Section 420
High Courts01 May 1978Dismissed
Birahim mian Vs Ramji Prasad
Patna High Court · (1978) 26 BLJR 818
Bihar Scheduled Castes Scheduled Tribes, Backward Classes and Denotified Tribes Debt Relief Act, 1974 — Section 3, 5
High Courts26 Apr 1978Dismissed
Hari Prasad Mandal and Others Vs Additional Collector and Others
Patna High Court · (1978) 26 BLJR 682
Bihar Tenancy Act, 1885 — Section 48E, 48E(7), 48E(8)
High Courts26 Apr 1978Dismissed
Bihar State Electricity Board and Another Vs Gaya Cotton Jute Mills Ltd.
Patna High Court · AIR 1979 Patna 83
Electricity (Supply) Act, 1948 — Section 5, 60, 60ALimitation Act, 1908 — Article 116, 149