High Courts17 Feb 1978Allowed

K.P. Modi and Others Vs Basant Kumar Sinha

Patna High Court · (1978) 26 BLJR 158

Criminal Procedure Code, 1973 (CrPC) — Section 197General Insurance Business (Nationalisation) Act, 1972 — Section 38Penal Code, 1860 (IPC) — Section 162, 164, 21, 384, 406