High Courts04 Jan 1978Dismissed
The Bihar State Board of Religious Trusts Vs Sheo Kumar Missir
Patna High Court · (1978) 26 BLJR 195
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments, 1978
205 judgments · page 11 of 11
High Courts03 Jan 1978
Brijlal Mandal and Others Vs State of Bihar
Patna High Court · (1978) CriLJ 877
Penal Code, 1860 (IPC) — Section 309, 399, 402
High Courts03 Jan 1978Allowed
Brij Lal Mandal and Others Vs State of Bihar
Patna High Court · (1978) 26 BLJR 478
Penal Code, 1860 (IPC) — Section 399, 402
High Courts03 Jan 1978
Shree Krishna Gyanoday Sugar Ltd. and Others Vs The State of Bihar and Others
Patna High Court · AIR 1978 Patna 157 : (1978) 26 BLJR 1
Bihar and Orissa Excise Act, 1915 — Section 22Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts02 Jan 1978Allowed
Mosafir Yadav and Others Vs Mahanth Chandra Shekhar Giri and Others
Patna High Court · (1978) 26 BLJR 164
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482, 483