High Courts23 Dec 1976Dismissed
Ramcharitra Singh and Others Vs Soneful Devi and Others
Patna High Court · AIR 1977 Patna 201
Hindu Succession Act, 1956 — Section 14
COURT ARCHIVE
Patna High Court judgments, 1976
184 judgments · page 1 of 10
High Courts23 Dec 1976Allowed
Awadhesh Kumar Sahu and Another Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 228
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 32(2), 78(2)
High Courts22 Dec 1976Allowed
Tital Singh Vs Ram Balak Singh and Another
Patna High Court · (1977) PLJR 562
Constitution of India, 1950 — Article 227
High Courts21 Dec 1976Allowed
The Managing Committee, High School and Another Vs Sheo Nandan Sinha ''Vikas'' and Others
Patna High Court · (1977) 25 BLJR 195 : (1977) 10 PLJR 425
COMPANIES ACT, 1956 — Section 253, 254, 255, 256, 261Constitution of India, 1950 — Article 12, 226, 227, 311
High Courts21 Dec 1976Dismissed
Suresh Singh Vs The State and Others
Patna High Court · (1977) PLJR 523
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 168, 170, 173Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 342
High Courts16 Dec 1976
Sia Saran Singh and Others Vs State of Bihar
Patna High Court · (1977) 25 BLJR 596
Criminal Procedure Code, 1973 (CrPC) — Section 231, 397, 484
High Courts14 Dec 1976Allowed
I.T.C. Ltd. Vs Union of India (UOI) and Others
Patna High Court · (1978) 2 ELT 137 : (1977) 10 PLJR 479
Central Excises and Salt Act, 1944 — Section 4Companies Act, 1956 — Section 21, 23Constitution of India, 1950 — Article 226, 227
High Courts13 Dec 1976Dismissed
Mahabir Ram Vs Smt. Sita Devi
Patna High Court · AIR 1977 Patna 161 : (1977) 25 BLJR 599
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 99Suits Valuation Act, 1887 — Section 11(1)
High Courts09 Dec 1976Allowed
Tileshwari Devi and Others Vs Bhadai Mahton and Others
Patna High Court · AIR 1977 Patna 230
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, 151
High Courts09 Dec 1976
Narendra Kumar Vs The State of Bihar and Others
Patna High Court · (1977) CriLJ 1755 : (1977) 10 PLJR 440
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 2, 3, 6A, 7
High Courts08 Dec 1976Allowed
Gorelal Singh Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 232 : (1977) 10 PLJR 252
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 4
High Courts06 Dec 1976
MOHAN LAL AGARWALLA AND ANOTHER Vs RAMESHWAR LAL AGARWALLA AND OTHERS.
Patna High Court · (1978) 112 ITR 457
Income Tax Act, 1961 — Section 171, 246
High Courts06 Dec 1976
Mohan Lal Agarwalla and Another Vs Rameshwar Lal Agarwalla and Others
Patna High Court · (1978) 112 ITR 457
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 171
High Courts04 Dec 1976Dismissed
Shibram Mahto Vs Panchayat Samiti and Others
Patna High Court · AIR 1977 Patna 107
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 71, 71(2), 78, 78(1)Constitution of India, 1950 — Article 226, 227
High Courts01 Dec 1976Dismissed
Nand Kishore Prasad Mandal Vs President, Bihar Secondary Education Board and Others
Patna High Court · (1977) PLJR 277
Bihar General Clauses Act, 1914 — Section 27Bihar High Schools (Conditions of Service) Rules, 1972 — Rule 4Road Traffic Act, 1930 — Section 81
High Courts01 Dec 1976Dismissed
Radheyshyam Singh and Others Vs Bata Mazdoor Union and Another and Registrar of Trade Union and Another
Patna High Court · (1977) PLJR 286
Trade Unions Act, 1926 — Section 10, 10(b), 11(1), 21, 4
High Courts30 Nov 1976
Ramashray Singh Vs Dr. Anand Mohan
Patna High Court · (1977) CriLJ 1024
Penal Code, 1860 (IPC) — Section 353, 500
High Courts30 Nov 1976Allowed
Purtabpore Company Ltd., etc. Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 283
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 5(1)Constitution of India, 1950 — Article 14, 19, 31, 31BRegistration Act, 1908 — Section 47, 52
High Courts25 Nov 1976Dismissed
Bihar State Sunni Waqf Board and Another Vs Ram Darshan Yadav and Others
Patna High Court · AIR 1977 Patna 251
Bihar Wakf Act, 1947 — Section 2(9), 69A, 69A(2)
High Courts24 Nov 1976Allowed
Dharm Nath Prasad Vs Hari Dusadh
Patna High Court · AIR 1977 Patna 204 : (1978) 26 BLJR 584
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 144Limitation Act, 1963 — Article 136, 14