High Courts16 Jan 1976Dismissed
D.C. Mehta, Official Liquidator of Gaya Sugar Mills Ltd. (In Liquidation) Vs Jogeshwar Prasad and Others
Patna High Court · (1976) 46 CompCas 671
Companies Act, 1913 — Section 195, 235
COURT ARCHIVE
Patna High Court judgments, 1976
209 judgments · page 11 of 11
High Courts16 Jan 1976Dismissed
Bhuneshwar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1978) 26 BLJR 372
Criminal Procedure Code, 1973 (CrPC) — Section 11, 12, 190, 192, 20Penal Code, 1860 (IPC) — Section 392
High Courts15 Jan 1976Dismissed
Ramadhar Upadhya and Another Vs Baldeo Ahir and Others
Patna High Court · AIR 1976 Patna 349
Bihar Tenancy Act, 1885 — Section 162A, 26A, 3(9), 48C, 48D
High Courts12 Jan 1976Dismissed
Prahlad Rai Jhunjhunwala Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 192 : (1977) 107 ITR 825 : (1977) 10 PLJR 102
Bihar Education Code Eighth Edition — Article 206Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 8(2)Constitution of India, 1950 — Article 14, 226
High Courts08 Jan 1976Dismissed
Radha Krishna Agrawal and Others Vs State of Bihar and Others
Patna High Court · AIR 1977 Patna 65
Constitution of India, 1950 — Article 226, 298, 299, 352, 359
High Courts08 Jan 1976
Messrs Radha Krishna Agrawal and Others Vs State of Bihar and Others
Patna High Court · (1976) 9 PLJR 304
Constitution of India, 1950 — Article 14, 226, 359(1)
High Courts07 Jan 1976
Subrat Shankar Bhaduri and Others Vs The Bihar State Sunni Waqf Board and Others
Patna High Court · AIR 1976 Patna 271 : (1976) 9 PLJR 526
Bihar Wakf Act, 1947 — Section 33Waqf Act, 1954 — Section 26, 36A, 36B, 36B(1)
High Courts06 Jan 1976Dismissed
Lakshmi Narain Ram Narain Vs The State of Bihar
Patna High Court · AIR 1977 Patna 73 : (1976) 9 PLJR 478
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 8 Rule 2, Order 8 Rule 3, Order 8 Rule 4, 80Limitation Act, 1963 — Article 55
High Courts05 Jan 1976Allowed
J.S. Ran and Others Vs State of Bihar
Patna High Court · (1976) 9 PLJR 344
Shops and Establishment Rules, 1953 — Rule 14, 17, 19