High Courts22 Dec 1925
Ram Golam Sahu and Others Vs Chintaman Singh
Patna High Court · AIR 1926 Patna 218 : 93 Ind. Cas. 939
COURT ARCHIVE
Patna High Court judgments, 1925
282 judgments · page 1 of 15
High Courts21 Dec 1925
Iltaf Khan Vs Emperor
Patna High Court · AIR 1926 Patna 362
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts18 Dec 1925
Shaikh Abdul Gaffar and Others Vs F.B. Downing and Others
Patna High Court · AIR 1926 Patna 465
Bengal Tenancy Act, 1885 — Section 195(e)Bihar and Orissa Public Demands Recovery Act, 1914 — Section 12
High Courts16 Dec 1925
Kuldip Singh and Others Vs Kumar Kamakhya Narain Singh
Patna High Court · AIR 1926 Patna 241
High Courts11 Dec 1925
Emperor Vs >Zahir Haider Bilgrami and Another
Patna High Court · AIR 1926 Patna 566
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 406, 465
High Courts11 Dec 1925
Badri Narayan Singh Vs Kailash Gir
Patna High Court · AIR 1926 Patna 239
Limitation Act, 1963 — Article 144 Schedule 1
High Courts09 Dec 1925
F.H. Manisty and Others Vs J.V. Jameson and Another
Patna High Court · AIR 1926 Patna 330
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Contract Act, 1872 — Section 60
High Courts09 Dec 1925
Mt. Rajdulari Bibi and Others Vs Mt. Krishna Bibi and Another
Patna High Court · AIR 1926 Patna 269
High Courts01 Dec 1925
Jhapsi Sao and Others Vs Musammat Bibi Aliman and Others
Patna High Court · AIR 1926 Patna 263 : 93 Ind. Cas. 1001
Bengal Tenancy Act, 1885 — Section 22(2)Estates Partition Act, 1897 — Section 119
High Courts30 Nov 1925
Bibi Hafsa Vs Musammat Kaniz Fatma and Others
Patna High Court · 96 Ind. Cas. 3
High Courts30 Nov 1925
Ishwardas Marwari and Another Vs Biseswar Lal Marwari and Others
Patna High Court · AIR 1926 Patna 266
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92
High Courts17 Nov 1925
(Sheikh) Abdul Ghaffar and Another Vs F.B. Downing and Others
Patna High Court · AIR 1926 Patna 246
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(3), 2(15)Court Fees Act, 1870 — Section 5
High Courts16 Nov 1925
Parshan Sahi and Others Vs G.L. Richardson and Others
Patna High Court · AIR 1926 Patna 289
Civil Procedure Code, 1908 (CPC) — Section 11, 151
High Courts14 Nov 1925
Rampratab Marwari Vs Sheikh Satif and Others
Patna High Court · 91 Ind. Cas. 76
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts11 Nov 1925
Thakurji Sri Jugal Sarhar and Others Vs Raj Mangal Prasad and Others
Patna High Court · AIR 1926 Patna 187
Easements Act, 1882 — Section 17Limitation Act, 1908 — Section 26
High Courts10 Nov 1925
Ranjit Narain Singh and Others Vs Rambahadur Singh and Others
Patna High Court · AIR 1926 Patna 81
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 467
High Courts09 Nov 1925
Jhaldhari Singh Vs Pershad Bharti and Others
Patna High Court · AIR 1926 Patna 335
High Courts06 Nov 1925
Sri Sri Baidyanath Jiu Vs Har Dutt Dwari and Others
Patna High Court · AIR 1926 Patna 205
Limitation Act, 1963 — Article 102, 120, 10
High Courts06 Nov 1925
Firangi Singh Vs Durga Singh
Patna High Court · AIR 1926 Patna 292
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 323