High Courts24 Jul 1925

Hit Narayan Singh Vs Emperor

Patna High Court · AIR 1926 Patna 517 : 96 Ind. Cas. 505

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts23 Jul 1925

Nilmadhab Chowdhry and Others Vs Emperor

Patna High Court · AIR 1926 Patna 279 : 96 Ind. Cas. 509

Criminal Procedure Code, 1898 (CrPC) — Section 155, 156, 164, 337, 339Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 120B, 34, 419, 420, 457