High Courts08 Jul 1925

Ramchandra Modak Vs Emperor

Patna High Court · AIR 1926 Patna 214 : 93 Ind. Cas. 963

Civil Procedure Code, 1908 (CPC) — Section 139Criminal Procedure Code, 1898 (CrPC) — Section 25, 252, 253, 256, 257Penal Code, 1860 (IPC) — Section 19
High Courts26 Jun 1925

Jagwa Dhanuk and Others Vs Emperor

Patna High Court · AIR 1926 Patna 232 : 93 Ind. Cas. 884

Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 163, 164, 360Evidence Act, 1872 — Section 157, 27, 28Penal Code, 1860 (IPC) — Section 302