High Courts23 Jun 1925

Ram Autar Pande Vs Shanker Dayal

Patna High Court · AIR 1926 Patna 87

Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 68(b)
High Courts15 Jun 1925

Daroga Gope Vs Emperor

Patna High Court · 88 Ind. Cas. 1045

Criminal Procedure Code, 1898 (CrPC) — Section 12, 182, 193, 194, 195Penal Code, 1860 (IPC) — Section 182, 193, 211