High Courts10 Jun 1925
The Midnapur Zemindary Co. Ltd. Vs Ram Kanai Singh Deo and Others
Patna High Court · AIR 1926 Patna 130 : 91 Ind. Cas. 169
Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 179, 269
COURT ARCHIVE
Patna High Court judgments, 1925
282 judgments · page 6 of 15
High Courts08 Jun 1925
In Re: Rajendra Narayan Bhanja Deo of Kanika
Patna High Court · AIR 1925 Patna 581
Income Tax Act, 1922 — Section 22(2), 34
High Courts08 Jun 1925
In Re: Raja Rajendra Narayan Bhanja Deo of Kanika
Patna High Court · 91 Ind. Cas. 288
Income Tax Act, 1922 — Section 34
High Courts05 Jun 1925
Naresh Chandra Sina Vs Charles Joseph Smith
Patna High Court · AIR 1926 Patna 408
High Courts04 Jun 1925
Satyadeva Sahay and Others Vs Mt. Jhamel Kuer and Others
Patna High Court · AIR 1926 Patna 519
Bengal Tenancy Act, 1885 — Section 148A
High Courts04 Jun 1925
Sheo Charan Singh Vs Kishno Kuer and Another
Patna High Court · AIR 1926 Patna 146
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104
High Courts02 Jun 1925
Subedar Rai and Another Vs Rambilas Rai and Others
Patna High Court · AIR 1926 Patna 162
Estates Partition Act, 1897 — Section 111, 119
High Courts02 Jun 1925
Hia Lal Kumar and Others Vs Ganu Mahto and Others
Patna High Court · 91 Ind. Cas. 308
High Courts02 Jun 1925
Keshub Prasad Singh Vs Harihar Prasad Singh and Another
Patna High Court · AIR 1926 Patna 54
High Courts01 Jun 1925
Shama Charan and Others Vs Emperor
Patna High Court · AIR 1925 Patna 610
Criminal Procedure Code, 1898 (CrPC) — Section 107, 115, 144
High Courts01 Jun 1925
Bhabataron Mahto and Others Vs Emperor
Patna High Court · AIR 1925 Patna 706
Penal Code, 1860 (IPC) — Section 147, 325, 34
High Courts29 May 1925
Rameshwar Singh Bahadur Vs Durga Mandar and Others
Patna High Court · AIR 1926 Patna 14
High Courts27 May 1925
Sita Ram Singh Vs Khub Lal Singh
Patna High Court · AIR 1926 Patna 255
Evidence Act, 1872 — Section 32(3)
High Courts27 May 1925
Sripat Singh and Others Vs Naresh Chandra Bose and Others
Patna High Court · AIR 1926 Patna 94
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 52, 81
High Courts27 May 1925
Chaudhury M. Nazirul Hasan Vs Mr. Abdul Wahab Khan and Others
Patna High Court · 89 Ind. Cas. 811
Succession Certificate Act, 1889 — Section 4