High Courts15 May 1925
Syed Ibrahim Hussain Khan and Others Vs Sheopratap Narain
Patna High Court · AIR 1926 Patna 129 : 89 Ind. Cas. 886
COURT ARCHIVE
Patna High Court judgments, 1925
282 judgments · page 8 of 15
High Courts14 May 1925
Faujdar Rai Vs Emperor
Patna High Court · AIR 1926 Patna 25
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 471
High Courts14 May 1925
Tulshi Prasad Ram Vs (J.A.W. Wilson) Chairman, Dumraon Municipality
Patna High Court · AIR 1926 Patna 181
Bengal Municipal Act, 1932 — Section 6, 6(3)
High Courts14 May 1925
Barhamdeo Rai and Others Vs Emperor
Patna High Court · AIR 1926 Patna 36
Penal Code, 1860 (IPC) — Section 379
High Courts14 May 1925
Maharaja Kesho Prasad Singh Bahadur Vs Lakhnath Roy and Others
Patna High Court · 89 Ind. Cas. 21
Transfer of Property Act, 1882 — Section 105
High Courts14 May 1925
Nandan Singh and Another Vs Siaram Singh
Patna High Court · AIR 1926 Patna 67 : 89 Ind. Cas. 151
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts14 May 1925
Sitaram Das Vs Emperor
Patna High Court · AIR 1926 Patna 173 : 93 Ind. Cas. 986
Police Act, 1861 — Section 30, 32
High Courts14 May 1925
Kesheo Prasad Singh Bahadur Vs Lakhnath Roy and Others
Patna High Court · AIR 1925 Patna 796
Bengal Tenancy Act, 1885 — Section 3(4), 88Transfer of Property Act, 1882 — Section 105
High Courts14 May 1925
Musammat Gobinda Kuer Vs Jai Narain Chaudhry
Patna High Court · 88 Ind. Cas. 91
Government of India Act, 1919 — Section 45, 47
High Courts13 May 1925
Sahi Deo and Another Vs Mahabir Sahu and Others
Patna High Court · 88 Ind. Cas. 1032
Chotanagpur Tenancy Act, 1908 — Section 46, 73
High Courts13 May 1925
Sadho Saran Pande Vs Musammat Subhadra and Others
Patna High Court · 89 Ind. Cas. 195
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts13 May 1925
Maharaja Pratap Udai Nath Sahi Deo Vs Mahabir Sahu and Others
Patna High Court · AIR 1925 Patna 741
Chotanagpur Tenancy Act, 1908 — Section 10(b), 73
High Courts13 May 1925
Sadho Saran Pande Vs Mt. Subhadra and Others
Patna High Court · AIR 1925 Patna 822
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts08 May 1925
Nehal Ahmad Khan Vs Emperor
Patna High Court · 89 Ind. Cas. 385
Penal Code, 1860 (IPC) — Section 345, 417
High Courts08 May 1925
Gobinda Bauri and Others Vs Kristo Sardar
Patna High Court · AIR 1926 Patna 64
Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A, 258
High Courts07 May 1925
Bhimnath Misra and Others Vs Jaggarnath Prasad and Others
Patna High Court · 89 Ind. Cas. 814
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
High Courts07 May 1925
Thakur Sao and Others Vs Abdul Aziz
Patna High Court · AIR 1926 Patna 170 : 91 Ind. Cas. 41
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 139, 144
High Courts06 May 1925
Harbans Narain Singh and Others Vs Mohammad Sayeed and Others
Patna High Court · AIR 1926 Patna 51
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts05 May 1925
Jagannath Sahu and Another Vs Sheogobind Prasad
Patna High Court · AIR 1926 Patna 128
High Courts05 May 1925
Jagdip Singh and Others Vs Harku Singh and Others
Patna High Court · AIR 1926 Patna 37 : 89 Ind. Cas. 863
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107