High Courts01 May 1925
Garbhu Mahton Vs Musammat Bibi Khudaijatunissa and Others and Narayan Mahto
Patna High Court · 89 Ind. Cas. 170
Bengal Tenancy Act, 1885 — Section 26
COURT ARCHIVE
Patna High Court judgments, 1925
282 judgments · page 9 of 15
High Courts29 Apr 1925
Nawab Syed Muhammad Akbar Ali Khan Vs Herbert Francis
Patna High Court · 91 Ind. Cas. 822
High Courts29 Apr 1925
(Kumar) Rameswar Narayan Singh Vs Mahabir Prasad and Others
Patna High Court · AIR 1926 Patna 47
Chotanagpur Tenancy Act, 1908 — Section 214, 231, 258
High Courts28 Apr 1925
Mahanth Ram Charan Das Vs Gossain Ramlakhan Das
Patna High Court · 88 Ind. Cas. 697
High Courts28 Apr 1925
Tilakdhari Singh Vs Misri Singh
Patna High Court · 89 Ind. Cas. 386
Penal Code, 1860 (IPC) — Section 160, 202
High Courts27 Apr 1925
Income Tax Commissioner Vs Shiva Prasad Singh
Patna High Court · AIR 1926 Patna 109 : 91 Ind. Cas. 476
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 12
High Courts27 Apr 1925Dismissed
Shamsher Narain Singh and others Vs Mohammad Sale
Patna High Court · (1925) 04 PAT CK 0007
High Courts27 Apr 1925
Shiv Prasad Singh Vs Commissioner of Income Tax
Patna High Court · (1925) 04 PAT CK 0006
High Courts24 Apr 1925
F.F. Christian Vs Prasad Raut and Others
Patna High Court · AIR 1925 Patna 615
High Courts23 Apr 1925
Aghori Koeri and Others Vs B. Kishundeo Narayan Mahta and Others
Patna High Court · AIR 1926 Patna 16 : 88 Ind. Cas. 397
High Courts22 Apr 1925
Ram Gobind Singh Vs Shashi Sekhar Prasad Singh
Patna High Court · AIR 1925 Patna 517
Bengal Tenancy Act, 1885 — Section 158, 158(d)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts22 Apr 1925
Ramgobind Singh and Others Vs Babu Shashi Sekhar Prasad Singh and Others
Patna High Court · 88 Ind. Cas. 959
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts21 Apr 1925
Gauri Shankar and Another Vs Bahadur Singh and Others
Patna High Court · 88 Ind. Cas. 340
High Courts21 Apr 1925
Babu Syed Diljan Ali Vs Bibi Akhtari Begum
Patna High Court · 88 Ind. Cas. 1035
Civil Procedure Code, 1908 (CPC) — Section 9, 92Religious Endowments Act, 1863 — Section 14Specific Relief Act, 1963 — Section 42
High Courts21 Apr 1925
Pallakdhari Thakur and Others Vs Bankey Thakur and Others
Patna High Court · 89 Ind. Cas. 340
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Section 3
High Courts21 Apr 1925
Syed Diljan Ali Vs Bibi Akhtari Begum
Patna High Court · AIR 1925 Patna 544
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a), 92Religious Endowments Act, 1863 — Section 14
High Courts20 Apr 1925
Dulhin Binodini Debi Vs Parmeshwar Dayal Singh and Others
Patna High Court · 88 Ind. Cas. 987
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Apr 1925
Prasanna Kumar Banerji and Others Vs Kalyan Charan Mandal and Another
Patna High Court · AIR 1926 Patna 80
High Courts16 Apr 1925
Mohit Narain Jha Vs Thakan Jha and Others
Patna High Court · 88 Ind. Cas. 332
Transfer of Property Act, 1882 — Section 6
High Courts15 Apr 1925
Ajo Mian and Others Vs Emperor
Patna High Court · AIR 1925 Patna 696
Penal Code, 1860 (IPC) — Section 147, 149, 326