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Patna High Court judgments, 1925

282 judgments · page 10 of 15

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High Courts15 Apr 1925

Chakauri Lal Vs Deo Chand Mahton and Others

Patna High Court · AIR 1926 Patna 61

Bengal Tenancy Act, 1885 — Section 49
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High Courts15 Apr 1925

Madhusudan Singh and Others Vs Jeolal and Another

Patna High Court · AIR 1926 Patna 606 : 100 Ind. Cas. 584

Bengal Tenancy Act, 1885 — Section 182
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High Courts08 Apr 1925

Askaran Baid Vs Raghunath Prasad and Others

Patna High Court · 88 Ind. Cas. 104

Civil Procedure Code, 1908 (CPC) — Section 2, 47
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High Courts08 Apr 1925

Kali Rai Vs Tulsi Rai and Others

Patna High Court · AIR 1926 Patna 207 : 93 Ind. Cas. 932

Civil Procedure Code, 1908 (CPC) — Section 107, 115
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High Courts08 Apr 1925

Sadhu Sao minor by Father and Gaurdian Soonar Sao Vs Awadh Bihari Saran Singh and Others

Patna High Court · AIR 1926 Patna 71 : 89 Ind. Cas. 802

Bengal Tenancy Act, 1885 — Section 87
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High Courts08 Apr 1925

Raghunandan Pandey Vs Garju Mandal and Another

Patna High Court · 91 Ind. Cas. 217

Civil Procedure Code, 1908 (CPC) — Section 115, 47
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High Courts08 Apr 1925

Lekhraj Mahton Vs Jang Bahadur Singh and Others

Patna High Court · AIR 1926 Patna 23

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High Courts07 Apr 1925

Harihar Prasad Singh Vs Gharbharan Koeri and Others

Patna High Court · AIR 1925 Patna 612

Bengal Tenancy Act, 1885 — Section 182Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts07 Apr 1925

Sheodhar Prasad Singh Vs Ramsaroop Singh

Patna High Court · AIR 1926 Patna 318 : 96 Ind. Cas. 623

Criminal Procedure Code, 1898 (CrPC) — Section 144
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High Courts07 Apr 1925

Babu Harihar Prasad Singh Vs Gharbharan Koeri and Others

Patna High Court · 88 Ind. Cas. 553

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts06 Apr 1925

Babu Kedar Nath Goenka and Others Vs Amrit Mandal and Others

Patna High Court · 88 Ind. Cas. 676

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts06 Apr 1925

Khirodhar Singh and Others Vs Gajadhar Lal Mahto and Others

Patna High Court · 91 Ind. Cas. 221

Transfer of Property Act, 1882 — Section 55, 56, 81
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High Courts06 Apr 1925

Rambhujawan Singh and Another Vs Suraj Prasad Singh and Another

Patna High Court · 88 Ind. Cas. 502

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High Courts06 Apr 1925

Sarju Mahton and Others Vs Mt. Bibi Bersatan and Others

Patna High Court · AIR 1927 Patna 242

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High Courts06 Apr 1925

Rambujhawan Singh and Another Vs Suraj Prasad and Another

Patna High Court · AIR 1925 Patna 467

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High Courts06 Apr 1925

Mt. Ladli Begum Vs Ram Das and Others

Patna High Court · AIR 1925 Patna 488

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a)Court Fees Act, 1870 — Section 7(d)
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High Courts06 Apr 1925

Tikait Gayan Nath Sahi and Another Vs Pandit Malhjyi Vaidya and Others

Patna High Court · AIR 1925 Patna 588

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High Courts06 Apr 1925

Ganesh Lall Vs Bisesar Pandey

Patna High Court · AIR 1926 Patna 49 : 88 Ind. Cas. 820

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High Courts30 Mar 1925

Babu Gonda Singh and Another Vs Jitan Mahto and Others

Patna High Court · 88 Ind. Cas. 395

Bengal Tenancy Act, 1885 — Section 67
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High Courts27 Mar 1925

Raghunandan Thakur Vs Babu Kishundeo Narain Mahta and Others

Patna High Court · AIR 1926 Patna 257

Civil Procedure Code, 1908 (CPC) — Section 66
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