CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/1925

COURT ARCHIVE

Patna High Court judgments, 1925

282 judgments · page 12 of 15

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts05 Mar 1925

Sham Narayan Singh Vs Basdeo Prasad Singh

Patna High Court · 88 Ind. Cas. 537

Read judgment
High Courts05 Mar 1925

Hari Sankar Rai Vs Musammat Tapai Kuer

Patna High Court · AIR 1926 Patna 31 : 88 Ind. Cas. 923

Transfer of Property Act, 1882 — Section 100, 67, 99
Read judgment
High Courts03 Mar 1925

Emperor Vs Akhileshwari Prasad

Patna High Court · 89 Ind. Cas. 961

Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 409, 467
Read judgment
High Courts03 Mar 1925

Asharfi Dhimar Vs Muhammad Dindalal

Patna High Court · AIR 1926 Patna 55 : 88 Ind. Cas. 989

Bengal Tenancy Act, 1885 — Section 174
Read judgment
High Courts03 Mar 1925

Emperor Vs Akhileshwar Prasad

Patna High Court · AIR 1925 Patna 772

Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 409, 467
Read judgment
High Courts02 Mar 1925

Raghunath Prasad Singh and Others Vs Basdeo Prasad Singh

Patna High Court · AIR 1925 Patna 823

Read judgment
High Courts02 Mar 1925

Raghunath Prashad Singh Vs Basdeo Parsad Singh

Patna High Court · 88 Ind. Cas. 1012

Read judgment
High Courts25 Feb 1925

Partab Mahton and Others Vs Musammat Wazirunnisa and Another

Patna High Court · 88 Ind. Cas. 687

Bengal Tenancy Act, 1885 — Section 158(i)(d), 188, 52
Read judgment
High Courts25 Feb 1925

Rupan Singh and Others Vs Emperor

Patna High Court · 91 Ind. Cas. 225

Criminal Procedure Code, 1898 (CrPC) — Section 141, 149, 296, 297, 299Penal Code, 1860 (IPC) — Section 147, 149, 304
Read judgment
High Courts25 Feb 1925

Mt. Ramdulari Kuer and Others Vs Upendra Nath Basu

Patna High Court · AIR 1925 Patna 462

Transfer of Property Act, 1882 — Section 52
Read judgment
High Courts24 Feb 1925

Partap Mahton and Others Vs Mt. Wazir-unnissa and Another

Patna High Court · AIR 1925 Patna 559

Bengal Tenancy Act, 1885 — Section 188, 30, 52
Read judgment
High Courts19 Feb 1925

Suraj Narayan Chaudhury Vs Saraswari Bahuria

Patna High Court · (1925) 02 PAT CK 0013

Bengal Land Revenue Sales Act, 1859 — Section 6, 7
Read judgment
High Courts19 Feb 1925

Suraj Narayan Chaudhary Vs Saraswati Bahuria and Others

Patna High Court · AIR 1925 Patna 750

Read judgment
High Courts17 Feb 1925

Chakradhar Jha and Others Vs Shabkant Misra and Others

Patna High Court · 88 Ind. Cas. 767

Read judgment
High Courts16 Feb 1925

Hitendra Singh and Others Vs Maharajadhiraj Sir Rameswar Singh Bahadur and Others

Patna High Court · AIR 1925 Patna 625

Evidence Act, 1872 — Section 40
Read judgment
High Courts16 Feb 1925

Sheikh Imdan Ali Vs Nand Kumar Lal, Munsif and Others and Munshi Tilakdhari Lal and Another

Patna High Court · 88 Ind. Cas. 478

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
Read judgment
High Courts16 Feb 1925

Sheikh Imdad Ali Vs Munshi Nandkumar Lal and Others

Patna High Court · AIR 1925 Patna 473(1)

Limitation Act, 1963 — Section 19
Read judgment
High Courts13 Feb 1925

Rajendra Prasad Bose and Others Vs Gopal Prasad Sen

Patna High Court · 115 Ind. Cas. 678

Limitation Act, 1963 — Section 5
Read judgment
High Courts05 Feb 1925

Mohammad Yasin Vs King-Emperor

Patna High Court · AIR 1926 Patna 302

Penal Code, 1860 (IPC) — Section 148, 211, 302
Read judgment
High Courts05 Feb 1925

Bhubaneshwar Kuar and Others Vs King-Emperor

Patna High Court · AIR 1927 Patna 126

Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 118
Read judgment
Previous1…101112131415Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions