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Patna High Court judgments, 1925

282 judgments · page 14 of 15

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High Courts20 Jan 1925

Ram Ghulam Singh Vs Nand Kishore Prasad

Patna High Court · 88 Ind. Cas. 813

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High Courts20 Jan 1925

Mohammad Nasiruddin Vs Emperor

Patna High Court · AIR 1925 Patna 713

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 456
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High Courts19 Jan 1925

Gajadhar Prasad Vs Firm Manulal-Jagarnath Prasad

Patna High Court · 93 Ind. Cas. 257

Civil Procedure Code, 1908 (CPC) — Section 38, 42
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High Courts19 Jan 1925

Tofa Lal Das Vs Syed Moinuddin Mirza and Others

Patna High Court · AIR 1925 Patna 765

Contract Act, 1872 — Section 72Limitation Act, 1963 — Article 62
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High Courts16 Jan 1925

Ramprashad Sahu and Another Vs Mt. Basantia

Patna High Court · AIR 1925 Patna 729

Succession Act, 1925 — Section 50, 57
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High Courts16 Jan 1925

Thakur Prasad Sahu Vs Mohammad Musa and Others and Kali Prasad Sahu and Others

Patna High Court · 86 Ind. Cas. 629

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High Courts16 Jan 1925

Thakur Prasad Sahu Vs Mohammed Musa and Others

Patna High Court · AIR 1925 Patna 410

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High Courts16 Jan 1925

Ram Prashad Sahu and Another Vs Musammat Basantia

Patna High Court · 86 Ind. Cas. 1009

Succession Act, 1925 — Section 50, 57
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High Courts15 Jan 1925

Jagarnath Therani Vs The Commissioner of Income Tax

Patna High Court · 86 Ind. Cas. 777

Income Tax Act, 1961 — Section 10, 23, 30, 31, 34
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High Courts15 Jan 1925

Rameshwar Singh Vs Emperor

Patna High Court · AIR 1925 Patna 289

Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 143, 448
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High Courts15 Jan 1925

Rameshar Singh and Others Vs Emperor

Patna High Court · 86 Ind. Cas. 991

Criminal Procedure Code, 1898 (CrPC) — Section 342, 360, 390Penal Code, 1860 (IPC) — Section 143, 380, 448, 480
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High Courts14 Jan 1925

Barhamdeo Narain Pande and Others Vs Saligram Sahay Pande and Others

Patna High Court · 86 Ind. Cas. 141

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High Courts13 Jan 1925

Abdul Shakur Vs Abu Sayeed @ Abdul Mian

Patna High Court · 86 Ind. Cas. 806

Criminal Procedure Code, 1898 (CrPC) — Section 145, 250, 438Penal Code, 1860 (IPC) — Section 143, 379
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High Courts08 Jan 1925

Babu Durga Prasad Vs A.H. Forbes

Patna High Court · 86 Ind. Cas. 787

Bengal Tenancy Act, 1885 — Section 94, 98
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High Courts08 Jan 1925

Lachmi Narayan Tiwari and Others Vs Ramsaran Tiwari and Others

Patna High Court · 86 Ind. Cas. 785

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High Courts06 Jan 1925

Dasrath Singh and Others Vs Damri Singh and Others

Patna High Court · AIR 1927 Patna 219

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High Courts06 Jan 1925

Ram Saran Singh Vs Mohammad Jan Khan

Patna High Court · AIR 1926 Patna 34 : 89 Ind. Cas. 706

Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 342, 504
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High Courts05 Jan 1925

W.W. Broucke Vs Sri Punch Rani Chhatar Kumar Devi

Patna High Court · AIR 1925 Patna 421

Bengal Tenancy Act, 1885 — Section 66, 74
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High Courts05 Jan 1925

Mr. W.W. Broucke Vs Sri Panch Rani Chhatar Kumari Devi

Patna High Court · 86 Ind. Cas. 597

Transfer of Property Act, 1882 — Section 117
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High Courts05 Jan 1925

Lachmi Narain Singh and Others Vs Rebati Debya and Others

Patna High Court · 86 Ind. Cas. 648

Civil Procedure Code, 1908 (CPC) — Section 11, 47
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