High Courts22 Dec 1983Allowed
Pratap Narain Sinha Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 212 : (1984) 32 BLJR 538
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 1 of 17
High Courts22 Dec 1983Dismissed
Sardar Badri Narain Singh and Another Vs The Chotanagpur Banking Association, Patna
Patna High Court · AIR 1984 Patna 207 : (1984) 32 BLJR 404 : (1984) PLJR 320
Banking Regulation Act, 1949 — Section 45O(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Limitation Act, 1963 — Section 3
High Courts22 Dec 1983
The State of Bihar Vs Sarju Prasad and Sri Lakhi Sah
Patna High Court · (1984) PLJR 233
Essential Commodities Act, 1955 — Section 7Imports and Exports (Control) Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 420
High Courts21 Dec 1983Dismissed
Ram Bilash Pandey and Others Vs Jai Narayan Gupta and Others
Patna High Court · AIR 1984 Patna 218 : (1985) PLJR 995
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts20 Dec 1983
Madan Prasad Choudhary Vs The State of Bihar
Patna High Court · (1984) PLJR 888
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts15 Dec 1983Dismissed
Sidheshwar Singh and Others Vs Bajrangi Singh and Others
Patna High Court · AIR 1984 Patna 287
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts14 Dec 1983
Guru Charan Sardar and Another Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 365
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226, 227
High Courts13 Dec 1983
Braj Mohan Tiwari Vs The State of Bihar
Patna High Court · (1984) PLJR 271
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Dec 1983
Lal Babu Singh @ Lal Babu Rai and 17 Others Vs The State of Bihar and Another
Patna High Court · (1984) PLJR 438
Penal Code, 1860 (IPC) — Section 147, 149, 435
High Courts13 Dec 1983
Rambalak Pandit Vs The State of Bihar
Patna High Court · (1984) PLJR 150
Criminal Procedure Code, 1973 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 279, 337
High Courts12 Dec 1983Dismissed
Gadadhar Sen and Others Vs Union of India(UOI) and Others
Patna High Court · (1984) 3 ECC 53
Constitution of India, 1950 — Article 226, 227
High Courts12 Dec 1983Dismissed
Damru Mahato Vs Khagia
Patna High Court · (1984) 32 BLJR 159
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Dec 1983Allowed
Danda Samaul Raj Vs Smt. Shila Agnush Raj and Another
Patna High Court · AIR 1985 Patna 139 : (1985) PLJR 1104
Divorce Act, 1869 — Section 17
High Courts08 Dec 1983
Birchand Raut and Others Vs Babu Ram Raut and Others
Patna High Court · (1984) PLJR 603
High Courts07 Dec 1983
Overseer Mahto, Jitendra Mahto, Om Prakash and Dwarika Mahto Vs The State of Bihar and Gopal Mahto
Patna High Court · (1984) PLJR 124
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 144(4), 145
High Courts07 Dec 1983Allowed
Janki Devi Vs Dharamnath Prasad and Others
Patna High Court · AIR 1984 Patna 149
Registration Act, 1908 — Section 35(2)
High Courts06 Dec 1983
The Chairman and Commissioners of the Chakradharpur Municipality Vs Mahadevi Agarwal and Another
Patna High Court · (1984) PLJR 767
Bihar and Orissa Municipal Act, 1922 — Section 100, 107(2), 3(18)
High Courts05 Dec 1983
Bhola Lal Vs The State of Bihar
Patna High Court · (1984) PLJR 450
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts02 Dec 1983Dismissed
Budhu Dusadh and Others etc. Vs Mangani Devi and Others
Patna High Court · AIR 1984 Patna 123 : (1984) PLJR 473
Bihar Land Reforms Act, 1950 — Section 145, 35, 6, 6(2), 8Bihar Land Reforms Rules, 1951 — Rule 7Civil Procedure Code, 1908 (CPC) — Section 96
High Courts02 Dec 1983
Ishaque Khan and Others Vs Jaubar Ali Khan and Others
Patna High Court · (1984) PLJR 502
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4