High Courts13 Jan 1983
M/s Benedicts Laboratory Vs The State of Bihar
Patna High Court · (1984) PLJR 206
Shops and Establishments Act — Section 7
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 17 of 17
High Courts12 Jan 1983
Sardar Harvindar Singh Vs Amrit Kaur
Patna High Court · (1983) CriLJ 1390 : (1983) PLJR 641
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts11 Jan 1983Allowed
Inter State Transport Agency Vs The Regional Provident Fund Commissioner
Patna High Court · (1983) 31 BLJR 390 : (1983) PLJR 170
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 10F, 5DConstitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 472
High Courts11 Jan 1983
Commissioner of Income Tax Vs Dumraon Cold Storage Refrigeration Service P. Ltd.
Patna High Court · (1983) 35 CTR 7 : (1983) 141 ITR 700 : (1983) 15 TAXMAN 1
Income Tax Act, 1961 — Section 2(14), 45
High Courts11 Jan 1983
Chet Lal Mahton and Degnarain Mahton Vs Rewa Lal Mahton and Others Rewa Lal Mahton and Others Vs Chet Lal Mahton and Degnarain Mahton
Patna High Court · (1983) PLJR 257
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts11 Jan 1983Allowed
Raghav Jha Vs Registrar, Co-operative Societies and Others
Patna High Court · (1983) 31 BLJR 422
Civil Procedure Code, 1908 (CPC) — Section 114, 151Constitution of India, 1950 — Article 226, 227
High Courts10 Jan 1983Allowed
Jhapsi Choudhary and another Vs The State of Bihar and another
Patna High Court · (1983) PLJR 358
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 7, 7(b)
High Courts04 Jan 1983Allowed
Kailash Singh and Others Vs The State of Bihar
Patna High Court · (1983) PLJR 314
Criminal Procedure Code, 1973 (CrPC) — Section 10, 107, 117
High Courts04 Jan 1983Allowed
Commissioner of Income Tax Vs Gwalior Mental Industries
Patna High Court · (1983) 31 BLJR 235
Income Tax Act, 1961 — Section 256, 271
High Courts04 Jan 1983
Commissioner of Income Tax Vs Gwalior Metal Industries
Patna High Court · (1983) 34 CTR 379 : (1983) 141 ITR 274 : (1983) 14 TAXMAN 142 : (1983) 13 TAXMAN 485
Income Tax Act, 1961 — Section 271(1)
High Courts03 Jan 1983Allowed
S.C. Tenja Vs House Controller-cum-Sub-Divisional Magistrate, Patna and Another
Patna High Court · AIR 1983 Patna 289 : (1983) PLJR 292
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 25, 5, 6, 7, 8
High Courts01 Jan 1983Allowed
Indra Kumar Pasari Vs Onkarmal Kedia
Patna High Court · (1983) 31 BLJR 322
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 11A
High Courts01 Jan 1983Allowed
Basudeo Purvey Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 273
Constitution of India, 1950 — Article 16, 226, 227