High Courts04 Feb 1983Dismissed
Chandrajot Kuer Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 301
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 15 of 17
High Courts04 Feb 1983Allowed
Trilok Kumar Vs The State
Patna High Court · (1983) PLJR 302
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 14, 14A, 16, 16(1), 20
High Courts04 Feb 1983
Mohammad Shamsuddin and others Vs State of Bihar and other
Patna High Court · (1983) PLJR 347
Constitution of India, 1950 — Article 309
High Courts04 Feb 1983Dismissed
Chandrajot Kuer and Others Vs The State of Bihar and Others
Patna High Court · AIR 1983 Patna 220 : (1984) PLJR 90
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32A, 32B, 4, 4ACivil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Feb 1983Dismissed
Dwarka Prasad Jhunjhunwala and Another Vs Sushila Devi and Others
Patna High Court · (1983) ACJ 570 : AIR 1983 Patna 246 : (1985) 57 CompCas 658 : (1983) PLJR 338
Motor Vehicles Act, 1939 — Section 110B, 84, 95(1)
High Courts02 Feb 1983Dismissed
Dwarka Prasad Jhunjhunwala and Another Vs Shushila Devi and Others
Patna High Court · (1983) 31 BLJR 259 : (1983) PLJR 338
Motor Vehicles Act, 1988 — Section 110D, 84, 95(1)(b)(i)
High Courts01 Feb 1983Allowed
Basudeo Purvey Vs The State of Bihar and others
Patna High Court · (1983) PLJR 461
Constitution of India, 1950 — Article 16, 226, 227
High Courts01 Feb 1983Allowed
Bibi Magboolam and Others Vs Sk. Hanif and Another
Patna High Court · AIR 1983 Patna 232 : (1983) PLJR 211
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(9), 4
High Courts01 Feb 1983Dismissed
Mahakant Jha Vs Special Secretary, Education Deptt., Patna and Others
Patna High Court · AIR 1983 Patna 233 : (1983) PLJR 647
Bihar Madhyamik Shiksha Board Dwitiya Adhyadesh, 1976 — Section 44(5)Constitution of India, 1950 — Article 226
High Courts01 Feb 1983
Commissioner of Income Tax Vs Shantilal Agarwala
Patna High Court · (1983) 31 BLJR 352
Income Tax Act, 1961 — Section 124, 139, 148, 256, 263
High Courts01 Feb 1983
Commissioner of Income Tax Vs Shantilal Agarwalla
Patna High Court · (1983) 35 CTR 304 : (1983) 142 ITR 778 : (1983) 15 TAXMAN 107
Income Tax Act, 1961 — Section 124, 124(1), 263(1)
High Courts01 Feb 1983Dismissed
Suresh Chandra Yadav and Others Vs The State Of Bihar
Patna High Court · (1983) PLJR 289
Penal Code, 1860 (IPC) — Section 109, 144, 436, 452
High Courts01 Feb 1983Allowed
Bibi Magboolam and Others Vs SK. Hanif and Another
Patna High Court · (1983) 31 BLJR 280 : (1983) PLJR 211
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 4(c)
High Courts31 Jan 1983Dismissed
Umanath Rai and Others, etc. Vs State of Bihar and Others
Patna High Court · AIR 1983 Patna 181
Land Acquisition Act, 1894 — Section 4, 6
High Courts31 Jan 1983Allowed
General Manager, Oriental Fire and General Insurance Co. Ltd. and Another Vs Mahendra Prasad Gupta
Patna High Court · AIR 1983 Patna 190 : (1985) 57 CompCas 42 : (1983) PLJR 711
Arbitration Act, 1940 — Section 8, 8(2)Motor Vehicles Act, 1988 — Section 95
High Courts31 Jan 1983Allowed
The General Manager, the Oriental Fire and General Insurance Co. Ltd. and another Vs Mahendra Pd. Gupta
Patna High Court · (1983) PLJR 727
Arbitration Act, 1940 — Section 8, 8(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Jan 1983Allowed
Hafiz Mohd. Nabijan Vs Tata Iron and Steel Co. Ltd. and Others
Patna High Court · (1983) 31 BLJR 472
Industrial Disputes Act, 1947 — Section 2Specific Relief Act, 1963 — Section 14
High Courts31 Jan 1983Dismissed
Umanath Rai and Others Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 377
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 4, 5A, 6, 8
High Courts29 Jan 1983Allowed
Md. Zulfikar Hussain and Others Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 409
Constitution of India, 1950 — Article 226, 227
High Courts27 Jan 1983Allowed
Sachchidanand Kishore Verma Vs Heeranand
Patna High Court · (1983) 31 BLJR 294 : (1983) PLJR 233
Transfer of Property Act, 1882 — Section 106