High Courts27 Jan 1983Allowed
Sachchidanand Kishore Varma and Vs Heeranand and etc.
Patna High Court · AIR 1983 Patna 276
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 16 of 17
High Courts27 Jan 1983Allowed
Jashwant Singh Vs Smt. Darshan Kaur and Others
Patna High Court · AIR 1983 Patna 132
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19, Order 8 Rule 6A, Order 8 Rule 6F
High Courts27 Jan 1983Allowed
Sardar Jashwant Singh Vs Smt. Darshan Kaur and Others
Patna High Court · (1983) 31 BLJR 265 : (1983) PLJR 285
High Courts27 Jan 1983
Karunamoy Dutta and Others Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 244
Chotanagpur Tenancy Act, 1908 — Section 258Limitation Act, 1963 — Article 113
High Courts24 Jan 1983Allowed
S. Ramchandran and Another Vs State of Bihar and Another
Patna High Court · (1983) 31 BLJR 313
Constitution of India, 1950 — Article 14, 16, 162, 226, 227
High Courts21 Jan 1983Allowed
Chandrawati Devi, Mira Devi, Mosstt. Mohna Devi and Dharamshila Devi @ Asha Devi Vs State of Bihar
Patna High Court · (1983) PLJR 209
Criminal Procedure Code, 1973 (CrPC) — Section 205, 313, 313(b), 353(6), 353(7)
High Courts21 Jan 1983
Kumar Satyanand Vs The State of Bihar
Patna High Court · (1983) CriLJ 1532 : (1983) PLJR 327
Criminal Procedure Code, 1973 (CrPC) — Section 223, 313Penal Code, 1860 (IPC) — Section 143, 302, 34, 448
High Courts21 Jan 1983Allowed
R.B. Mishra Vs State of Bihar and Others
Patna High Court · AIR 1983 Patna 250 : (1984) PLJR 48
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1Hindu Minority and Guardianship Act, 1956 — Section 8Limitation Act, 1963 — Article 60, 27
High Courts21 Jan 1983Allowed
R.B. Mishra Vs State of Bihar
Patna High Court · (1983) 31 BLJR 441
Constitution of India, 1950 — Article 13, 226, 227, 254Limitation Act, 1963 — Section 27, 28
High Courts21 Jan 1983
Tata Engineering and Locomotive Co. Ltd. Vs State of Bihar
Patna High Court · (1983) 31 BLJR 501
Industrial Disputes Act, 1947 — Section 10, 2, 25B, 25F
High Courts21 Jan 1983Allowed
Kalika Singh and Another Vs Awadhesh Narain Singh and Others
Patna High Court · AIR 1983 Patna 149
Succession Act, 1925 — Section 283(1)
High Courts20 Jan 1983Dismissed
Maula Bux Ansari and Others Vs Ram Rup Sah @ Ram Swaroop Sah
Patna High Court · (1983) PLJR 493 : (1983) CriLJ 1215
Code Of Criminal Procedure, 1973 &mdash: Section 144, 144(1), 144(2), 144(3), 144(4), 145
High Courts20 Jan 1983Dismissed
Maksudan Raut and Others Vs State of Bihar and Others
Patna High Court · AIR 1983 Patna 186
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 32Bihar Panchayat Samitis and Zila Parishads (Conduct of Business) Rules, 1963 — Rule 29, 43, 5, 7, 7(2)Constitution of India, 1950 — Article 226
High Courts20 Jan 1983Allowed
Smt. Savitri Devi Vs Bilat Yadav @ Karu Yadav and Another
Patna High Court · (1983) 31 BLJR 242
High Courts18 Jan 1983
Sri Shatrughanjee Sahay Vs The Industrial Tribunal and Others
Patna High Court · (1983) PLJR 186
Bihar Shops and Establishments Act, 1953 — Section 26, 26(2), 28, 28(2), 28(7)Payment of Wages Act, 1936 — Section 15, 15(2)
High Courts18 Jan 1983Dismissed
Srikanta Krishna Ghosh and Others Vs Indu Kumari Ghosh
Patna High Court · (1983) 31 BLJR 262
Criminal Procedure Code, 1973 (CrPC) — Section 202Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 493
High Courts17 Jan 1983Partly Allowed
Raghav Jha Vs Registrar, Co-operative Societies, Bihar and Others
Patna High Court · AIR 1983 Patna 137
High Courts17 Jan 1983Dismissed
Chhote Gope and others Vs Kali Gope
Patna High Court · (1983) PLJR 357
High Courts14 Jan 1983
Jayant Lal Pal Vs The State of Bihar, Commissioner-cum Principal Secretary Irrigation Department, Bihar, Patna and Sri A K. Sinha, Engineer-in-chief-cum-Special Secretary, Irrigation Department, Bihar Patna
Patna High Court · (1983) PLJR 298
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts13 Jan 1983Dismissed
Satyanarain Rai and Others Vs Nathuni Sah and Others
Patna High Court · AIR 1983 Patna 217 : (1983) PLJR 476
Trusts Act, 1882 — Section 90