High Courts28 Feb 1983Dismissed
Kalipada Dutta and Others Vs Tara Pado Rakshit and Others
Patna High Court · (1983) 31 BLJR 382
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 14 of 17
High Courts28 Feb 1983Dismissed
The State of Bihar Vs Shri C.P. Singh and another
Patna High Court · (1983) PLJR 481
Arbitration Act, 1940 — Section 14, 14(2), 3, 30, 31(4)Constitution of India, 1950 — Article 299
High Courts25 Feb 1983Allowed
Uma Shankar Bajaj and Others Vs Narain Das
Patna High Court · AIR 1983 Patna 329 : (1983) PLJR 485
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Partnership Act, 1932 — Section 69
High Courts24 Feb 1983Allowed
M/s Jaidayal Babulal Vs The State of Bihar
Patna High Court · (1983) PLJR 1167
High Courts22 Feb 1983Dismissed
Shankar Sahu and Another Vs Niranjan Prasad
Patna High Court · AIR 1984 Patna 11 : (1983) PLJR 439
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13, 6Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Feb 1983Allowed
Bhagirath Sharma and Others Vs Jiblal Prasad and Others
Patna High Court · (1983) 31 BLJR 476
Civil Procedure Code, 1908 (CPC) — Section 11, 47Criminal Procedure Code, 1973 (CrPC) — Section 144Evidence Act, 1872 — Section 116
High Courts21 Feb 1983
Addl. Commissioner of Income Tax Vs New Consolidated Gold Fields Limited (thro. Agent, Indian Copper Corporation Ltd.)
Patna High Court · (1983) 143 ITR 599
Income Tax Act, 1961 — Section 163(1), 2(13), 2(36), 5(2), 9(1)
High Courts21 Feb 1983
Addl. Commissioner of Income Tax Vs New Consolidated Gold Fields Ltd. (London)
Patna High Court · (1983) 31 BLJR 346 : (1983) 35 CTR 279 : (1983) 15 TAXMAN 201
Income Tax Act, 1961 — Section 160, 161, 163, 2, 256
High Courts21 Feb 1983Dismissed
Kalipada Dutta and others Vs Tara Pado Rakshit and others
Patna High Court · (1983) PLJR 466
High Courts16 Feb 1983
Sri S.C. Das, Chairman, Hindustan Steel Employees Consumers Cooperative Stores and Another Vs The State of Bihar and Another
Patna High Court · (1984) PLJR 997
Bihar Shops and Establishments Act, 1953 — Section 26, 26(1)
High Courts15 Feb 1983Allowed
S.C. Das, Chairman, H.S.E.C. Cooperatives Stores Vs State of Bihar
Patna High Court · (1983) 02 PAT CK 0013
Bihar Shops and Establishments Act, 1953 — Section 26, 26(1)
High Courts11 Feb 1983Dismissed
Bihar State Board of Digambar Jain Religious Trust Vs District Judge, Singhbhum and anr
Patna High Court · (1983) PLJR 138
Income Tax Act, 1961 — Section 11, 12, 13, 2(24)
High Courts09 Feb 1983
Jaimangal Prasad Singh Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 238
High Courts09 Feb 1983Dismissed
Rusi Homi Mody Vs Labour Enforcement Officer and Another
Patna High Court · (1983) 31 BLJR 332
Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24, 25Mines Act, 1952 — Section 17
High Courts08 Feb 1983Allowed
Yogendra Khan and Others Vs The State Of Bihar and Others
Patna High Court · (1983) PLJR 214
Constitution of India, 1950 — Article 14, 16
High Courts08 Feb 1983
Bihar State Road Transport Corporation and Others Vs Chandreshwar Mishra and Others
Patna High Court · (1984) 2 ACC 53 : (1983) ACJ 631 : (1983) PLJR 373
Hindu Succession Act, 1956 — Section 15, 16
High Courts08 Feb 1983Dismissed
Prem Prakash Sah Vs Bhadarmall Sharma
Patna High Court · (1983) PLJR 705
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 4Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Feb 1983Allowed
Kalu Prasad and Others Vs Union of India (UOI) and Another
Patna High Court · (1983) 31 BLJR 277 : (1983) PLJR 264
Constitution of India, 1950 — Article 226
High Courts07 Feb 1983
Gaffar and Others Vs Union of India(UOI) and Others
Patna High Court · (1983) 31 BLJR 282
General Clauses Act, 1897 — Section 9Industrial Disputes Act, 1947 — Section 25G
High Courts07 Feb 1983Allowed
Gaffar and Others Vs Union of India (UOI) and Others
Patna High Court · (1983) 31 BLJR 282
General Clauses Act, 1897 — Section 9Industrial Disputes Act, 1947 — Section 25G