High Courts23 Dec 1980Dismissed

Ganga Sao Vs Bishwanath Gupta and Others

Patna High Court · AIR 1981 Patna 180 : (1981) PLJR 201

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11A, 13Transfer of Property Act, 1882 — Section 106