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Patna High Court judgments, 1980

193 judgments · page 10 of 10

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High Courts24 Jan 1980

Mohd. Yunus Vs State of Bihar and Others

Patna High Court · (1981) 29 BLJR 72 : (1980) PLJR 294

Civil Procedure Code, 1908 (CPC) — Section 4, 9Transfer of Property Act, 1882 — Section 83
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High Courts18 Jan 1980Dismissed

Thakur Ram Sahai Sinha Vs Mostt. Bimla Devi and Another

Patna High Court · AIR 1980 Patna 204 : (1981) 29 BLJR 236

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 22 Rule 1, Order 7 Rule 1, 11
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High Courts18 Jan 1980

Brijesh Rai and Others Vs State of Bihar and Others

Patna High Court · (1981) 29 BLJR 588 : (1998) PLJR 137 : (1982) PLJR 137

Constitution of India, 1950 — Article 14, 19, 213
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High Courts17 Jan 1980

Assistant Branch Manager, Now Branch Manager, L.I.C. of India and Others Vs Shanti Swarup Sharma

Patna High Court · (1981) 29 BLJR 65

LIFE INSURANCE CORPORATION ACT, 1956 — Section 49Specific Relief Act, 1963 — Section 34
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High Courts16 Jan 1980Allowed

Dipnarain Sinha and Another Vs Dinanath Singh and Others

Patna High Court · AIR 1981 Patna 69 : (1981) 29 BLJR 272 : (1980) PLJR 446

Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 20
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High Courts16 Jan 1980

Dr. Kamleshwar Prasad Nayak Vs Shyam Sundar Chaudhary

Patna High Court · (1981) 29 BLJR 227 : (1980) PLJR 153

Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 397Penal Code, 1860 (IPC) — Section 409
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High Courts16 Jan 1980Dismissed

Jagdeo Mandal Vs Prasad Mandal and Others Bhabhichhan Mandal Vs Jagdeo Mandal and Others

Patna High Court · (1980) PLJR 329

Criminal Procedure Code, 1973 (CrPC) — Section 484
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High Courts11 Jan 1980Allowed

Bakshi S.B.P. Sinha and Others Vs The Bihar State Bar Council and Another

Patna High Court · AIR 1980 Patna 189

Advocates Act, 1961 — Section 15Bihar State Bar Council Rules — Rule 47General Clauses Act, 1897 — Section 21
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High Courts10 Jan 1980

Subhash Chandra Choudhury Vs Bihar State Warehousing Corporation and Others

Patna High Court · (1980) 01 PAT CK 0015

Constitution of India, 1950 — Article 14, 16, 226, 227, 311Warehousing Corporations Act, 1962 — Section 18
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High Courts09 Jan 1980

Md. Idris Vs State of Bihar and Others

Patna High Court · (1980) CriLJ 764 : (1980) PLJR 115

Criminal Procedure Code, 1973 (CrPC) — Section 156, 164, 361Penal Code, 1860 (IPC) — Section 120B, 361, 366
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High Courts08 Jan 1980Allowed

Radhaballav Chaturvedi and Others Vs State of Bihar and Others

Patna High Court · AIR 1981 Patna 223 : (1981) 29 BLJR 453

Bihar Public Irrigation and Drainage Works Act, 1947 — Section 25ABihar Public Irrigation and Drainage Works Rules, 1948 — Rule 3Bihar Tenancy Act, 1885 — Section 103A(2), 3(1)
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High Courts05 Jan 1980Dismissed

State of Bihar Vs Deomani Bhagat and Others

Patna High Court · AIR 1980 Patna 265 : (1980) PLJR 456

Land Acquisition Act, 1894 — Section 9(2)
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High Courts02 Jan 1980Allowed

Ishwardayal Singh and Mahendra Singh Vs The State of Bihar

Patna High Court · (1980) PLJR 34

Criminal Procedure Code, 1973 (CrPC) — Section 323, 397, 397(2), 397(3), 448Penal Code, 1860 (IPC) — Section 323, 324, 34, 448, 452
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