High Courts27 Feb 1980
Bhuneshwar Prasad Singh Vs The State of Bihar
Patna High Court · (1981) CriLJ 142
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5
COURT ARCHIVE
Patna High Court judgments, 1980
193 judgments · page 9 of 10
High Courts27 Feb 1980Allowed
Smt. Lalmuni Devi and Others Vs Shiv Shanker Tiwary and Others
Patna High Court · AIR 1980 Patna 184 : (1981) PLJR 80
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47Registration Act, 1908 — Section 17(2)
High Courts27 Feb 1980Dismissed
Sita Ram Prasad Vs Mahadeo Rai and Others
Patna High Court · AIR 1980 Patna 254 : (1981) 29 BLJR 134
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54, 58, 60
High Courts27 Feb 1980
Bhuneshwar Prasad Singh Vs State of Bihar
Patna High Court · (1981) 29 BLJR 122
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5
High Courts23 Feb 1980Allowed
Janardan Prasad Singh, Rajendra Prasad Singh and Tarini Prasad Singh Vs The State of Bihar and Another
Patna High Court · (1981) PLJR 223
Penal Code, 1860 (IPC) — Section 182, 211, 323, 380, 448
High Courts22 Feb 1980
Sanichar Mahton Vs Bhikhan Dhobi and Others
Patna High Court · (1981) 29 BLJR 129
Penal Code, 1860 (IPC) — Section 323, 325
High Courts21 Feb 1980Allowed
Bhagwan Das Kejriwal and Another Vs Rama Devi Surraf and Another
Patna High Court · (1981) PLJR 72
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18Criminal Procedure Code, 1973 (CrPC) — Section 103
High Courts19 Feb 1980
Bajrangi Mandal and Others Vs Sk. Bhutai
Patna High Court · (1981) CriLJ 363 : (1980) PLJR 410
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 147, 482
High Courts11 Feb 1980Partly Allowed
Shree Krishna Gyanoday Sugar Ltd. Vs The State of Bihar and Others
Patna High Court · AIR 1981 Patna 30 : (1981) PLJR 45
Bihar and Orissa Excise Act, 1915 — Section 90, 90(1)Bihar and Orissa Excise Rules, 1919 — Rule 33, 33(1), 33(1)(A), 61(3)
High Courts11 Feb 1980
Prabhunath Singh Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 125
General Clauses Act, 1897 — Section 2
High Courts07 Feb 1980Dismissed
Radha Krishna Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · AIR 1981 Patna 16
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32, 32(2), 32(3)
High Courts07 Feb 1980Allowed
S.K. Choudhary Vs State of Bihar
Patna High Court · (1982) 30 BLJR 362
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Mines Act, 1952 — Section 2, 24, 72C
High Courts07 Feb 1980Allowed
Kanhaiya Ram Vs The State of Bihar and Others
Patna High Court · (1980) PLJR 460
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 147, 325, 379, 448
High Courts04 Feb 1980Dismissed
Shibram Missir Vs Tularam Missir and Others
Patna High Court · AIR 1980 Patna 237 : (1981) 29 BLJR 249
High Courts04 Feb 1980Allowed
Ambika Devi and Others Vs Balmakund Pandey and Others
Patna High Court · AIR 1981 Patna 111
Evidence Act, 1872 — Section 18
High Courts02 Feb 1980
Rameshwar Jute Mills Ltd. Vs Inspector of Customs and Central Excise and Others
Patna High Court · (1981) 8 ELT 30 : (1980) PLJR 403
Central Excises and Salt Act, 1944 — Section 3, 3(1)Industries (Development and Regulation) Act, 1951 — Section 3, 30, 9(1)Jute Manufactures Cess Rules, 1976 — Rule 5, 5(1)
High Courts02 Feb 1980Dismissed
Jugal Kishore Singh Vs Mst. Lakshmi Kumari and Others
Patna High Court · AIR 1981 Patna 121 : (1981) 29 BLJR 281 : (1981) PLJR 63
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(3), 47Limitation Act, 1963 — Article 127, 137
High Courts28 Jan 1980Allowed
Balmiki Singh and Others Vs Smt. Lalpari Devi and Others
Patna High Court · AIR 1981 Patna 161 : (1981) 29 BLJR 599 : (1981) PLJR 244
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 8 Rule 5(2), Order 9 Rule 13Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts25 Jan 1980Allowed
Om Prakash @ Om Prakash Rajak and Others Vs Officer on Special Duty, Ganga Bridge and Others
Patna High Court · (1980) PLJR 123
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts24 Jan 1980Allowed
Krishna Murari Pathak @ Lalan Pathak Vs Smt. Lesari
Patna High Court · (1980) PLJR 158
Evidence Act, 1872 — Section 112