High Courts01 May 1980
Brahameshwar Prasad Sinha and etc. Vs State of Bihar
Patna High Court · (1983) CriLJ 8
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 70
COURT ARCHIVE
Patna High Court judgments, 1980
193 judgments · page 7 of 10
High Courts01 May 1980Dismissed
Mohanlal Sah Vs Sabitri Devi Poddar
Patna High Court · AIR 1980 Patna 282 : (1980) PLJR 359 : (1981) 1 RCR(Rent) 129
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 13(1)Contract Act, 1872 — Section 38
High Courts25 Apr 1980Partly Allowed
Jagdish Prasad Kesharwani Vs Fertilizer Corporation of India Ltd., Sindri
Patna High Court · AIR 1981 Patna 58 : (1981) 29 BLJR 241
Contract Act, 1872 — Section 10, 73
High Courts24 Apr 1980
Ramprabesh Rai and Others Vs Bishun Mandal
Patna High Court · (1981) CriLJ 139
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 147, 192Penal Code, 1860 (IPC) — Section 147, 148, 379, 427
High Courts24 Apr 1980
Ram Prabesh Rai and Others Vs Bishun Mandal
Patna High Court · (1981) 29 BLJR 93 : (1980) PLJR 419
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 147, 192Penal Code, 1860 (IPC) — Section 147, 148, 379, 427
High Courts24 Apr 1980
Mr. Hassan Jan Vs State of Bihar and Others
Patna High Court · (1980) 2 LLJ 358
Constitution of India, 1950 — Article 226, 227Minimum Wages Act, 1948 — Section 2, 20, 3, 30Payment of Wages Act, 1936 — Section 4
High Courts23 Apr 1980Allowed
Harish Tara Refactories Private Ltd., Ranchi Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 99
Mineral Concession Rules, 1960 — Rule 24, 24(1), 24(3), 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts22 Apr 1980
Narsingh Prasad Sah Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 443
Constitution of India, 1950 — Article 226, 227
High Courts21 Apr 1980Allowed
Nirod Baran Banerjee Vs State of Bihar and Others
Patna High Court · AIR 1981 Patna 96 : (1981) PLJR 186
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(3), 4Constitution of India, 1950 — Article 226
High Courts18 Apr 1980Allowed
Ashok Singh and Another Vs Jugeshwar Singh and Others
Patna High Court · (1980) PLJR 321
Arbitration Act, 1940 — Section 10, 11, 12, 13, 13Contract Act, 1872 — Section 29
High Courts16 Apr 1980Allowed
Tribeni Pd. Rastogi Vs Basudeo Pd. Rastogi
Patna High Court · AIR 1980 Patna 220 : (1980) PLJR 513
Contract Act, 1872 — Section 23Specific Relief Act, 1963 — Section 9Transfer of Property Act, 1882 — Section 54
High Courts10 Apr 1980Allowed
Janak Sahi and Others Vs Jamuna Shahi and Others
Patna High Court · AIR 1981 Patna 62 : (1981) 29 BLJR 57 : (1980) PLJR 304
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4
High Courts08 Apr 1980
Commissioner of Income Tax Vs Selected Jharia Colliery Co. (P.) Ltd.
Patna High Court · (1980) 125 ITR 670 : (1981) PLJR 430
Income Tax Act, 1961 — Section 256(1)
High Courts04 Apr 1980
Smt. Gauri Bhoumick Vs Deepak Kumar Ghosh
Patna High Court · (1988) PLJR 252
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 500
High Courts04 Apr 1980Allowed
Kali Prasad Bajpayee and Others Vs Bhagwat Prasad and Another
Patna High Court · AIR 1980 Patna 280 : (1981) 29 BLJR 86 : (1980) PLJR 352
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 48(2)Limitation Act, 1963 — Article 136
High Courts03 Apr 1980Allowed
Jagdish Prasad Chowdhary Vs Nirsu Singh and Others
Patna High Court · AIR 1981 Patna 68 : (1981) 29 BLJR 96
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A(1)
High Courts02 Apr 1980Allowed
Ramsarup Prasad and Another Vs Central Bank of India
Patna High Court · AIR 1980 Patna 252 : (1981) PLJR 419
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13
High Courts31 Mar 1980
Saryug Prasad Vs The State of Bihar
Patna High Court · (1984) PLJR 779
Criminal Procedure Code, 1973 (CrPC) — Section 70Penal Code, 1860 (IPC) — Section 225, 353
High Courts29 Mar 1980Dismissed
Bijoy Kumar Mahaseth Vs Baijnath Jha and Others and Shibji Sahu and Others
Patna High Court · (1981) ACJ 250 : (1980) PLJR 415
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A, 110A(3)
High Courts27 Mar 1980
Narayan Mishra, and 9 Others Vs The State
Patna High Court · (1984) PLJR 216
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111