High Courts01 Jul 1980Allowed
Barbigha Cold Storage Co. (P) Ltd. Vs National Insurance Co. Ltd. and Another
Patna High Court · AIR 1981 Patna 21 : (1981) 29 BLJR 3 : (1980) PLJR 437
Insurance Act, 1938 — Section 46
COURT ARCHIVE
Patna High Court judgments, 1980
193 judgments · page 6 of 10
High Courts05 Jun 1980
Hare Krishan Sahay Vs State of Bihar
Patna High Court · (1981) 29 BLJR 488 : (1981) PLJR 397
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts27 May 1980Allowed
Rakesh Chandra Sahay Verma and Others Vs The Mithila University and Others
Patna High Court · AIR 1981 Patna 86
Constitution of India, 1950 — Article 14, 226
High Courts23 May 1980Allowed
Hare Krishna Sahay Vs State of Bihar
Patna High Court · (1982) 30 BLJR 1 : (1980) PLJR 502
Criminal Procedure Code, 1973 (CrPC) — Section 173, 202Penal Code, 1860 (IPC) — Section 406, 409, 410, 420
High Courts22 May 1980
Rajeshwari Devi Vs Keshori Devi and Others
Patna High Court · (1981) 29 BLJR 37
High Courts22 May 1980Allowed
Satya Narain Singh Vs Janardan Kanth and Others
Patna High Court · AIR 1980 Patna 277
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts22 May 1980
Prakash Jha Vs The State of Bihar and Others
Patna High Court · (1980) PLJR 462
Constitution of India, 1950 — Article 226, 227Factories Act, 1948 — Section 2(k), 2(m)Industrial Disputes Act, 1947 — Section 2(j), 2(k), 25F
High Courts21 May 1980Dismissed
Ranjit Singh Vs Dr. Sarda Ranjan Prasad Sinha
Patna High Court · AIR 1981 Patna 102 : (1981) 29 BLJR 367
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts21 May 1980Allowed
The Bihar State Board of Religious Trust, Patna Vs The Patna Brick Manufacturing Co. and Another
Patna High Court · AIR 1981 Patna 90 : (1980) PLJR 412
Bihar Hindu Religious Trusts Act, 1950 — Section 28(1), 28(2), 72
High Courts21 May 1980Allowed
Baidyanath Prasad Mishra and Others Vs The State of Bihar and Others
Patna High Court · AIR 1981 Patna 24 : (1981) PLJR 425
Hindu Succession Act, 1956 — Section 6Registration Act, 1908 — Section 17
High Courts19 May 1980Dismissed
Sri Asutosh Gupta and Others Vs The State of Bihar and Others
Patna High Court · (1981) PLJR 226
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6
High Courts15 May 1980Allowed
M/s. J.D. Jones and Co. (Bihar) Ltd. Vs State of Bihar and Others
Patna High Court · (1981) PLJR 262
Industrial Disputes Act, 1947 — Section 17, 19, 19(6)
High Courts14 May 1980Allowed
Budha Singh Vs The State of Bihar and Others
Patna High Court · AIR 1981 Patna 149
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 4Bihar Private Forest Act, 1947 — Section 73
High Courts14 May 1980
Rameshwar Lall Agarwal Vs Union of India (UOI) and Others
Patna High Court · (1982) 133 ITR 545 : (1980) PLJR 441 : (1981) 6 TAXMAN 89
Constitution of India, 1950 — Article 14Estate Duty Act, 1953 — Section 34(1)
High Courts13 May 1980
Hema Raj Jhunjhunwala Vs State of Bihar and Others
Patna High Court · (1982) CriLJ 1206 : (1980) PLJR 383
Constitution of India, 1950 — Article 123, 246, 360, 369Criminal Procedure Code, 1973 (CrPC) — Section 117, 151Essential Commodities Act, 1955 — Section 16, 2, 3, 4, 7
High Courts06 May 1980
Inar Hazara @ Hazara Vs Rambriksha Hazara and Others
Patna High Court · (1981) 29 BLJR 351 : (1981) PLJR 192
Bihar Land Reforms Act, 1950 — Section 4, 5(2)
High Courts05 May 1980Dismissed
Raj Kumar Prasad Vs Uchit Narain Singh
Patna High Court · AIR 1980 Patna 242 : (1980) PLJR 195
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 13(1), 2Transfer of Property Act, 1882 — Section 106
High Courts02 May 1980Allowed
Satya Narain Singh Vs Janardan Kanth and Others
Patna High Court · (1980) PLJR 333
Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a)
High Courts02 May 1980
Babu Lal Yadav and Others Vs State of Bihar
Patna High Court · (1981) 29 BLJR 20 : (1980) PLJR 396
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 2, 209, 309Penal Code, 1860 (IPC) — Section 302, 396
High Courts02 May 1980
J.P. Saraogi Vs Jamal Ahmad and Another
Patna High Court · (1981) CriLJ 543
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482