High Courts28 Jul 1980
Priyabarat Mukhia Vs State of Bihar
Patna High Court · (1981) 29 BLJR 370
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 379
COURT ARCHIVE
Patna High Court judgments, 1980
193 judgments · page 5 of 10
High Courts28 Jul 1980
Achhaiber Missir and Others Vs Parichhan Missir and Others
Patna High Court · (1981) 29 BLJR 506 : (1981) PLJR 393
Penal Code, 1860 (IPC) — Section 90Transfer of Property Act, 1882 — Section 72, 76Trusts Act, 1882 — Section 90
High Courts27 Jul 1980Dismissed
M/s Sk. Nasiruddin Bidi Merchant Pvt. Ltd. Vs The Regional Provident Fund Commissioner and Another
Patna High Court · (1980) 2 PLJR 135
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 2, 2(f), 7(a)
High Courts25 Jul 1980
Commissioner of Income Tax Vs Central Kooridih Colliery Company
Patna High Court · (1985) 153 ITR 311
Income Tax Act, 1961 — Section 271(1)
High Courts24 Jul 1980Dismissed
State of Bihar Vs S.K. Thacker and Others etc.
Patna High Court · AIR 1981 Patna 81
Evidence Act, 1872 — Section 114Land Acquisition Act, 1894 — Section 23, 25, 25(1), 9, 9(3)
High Courts24 Jul 1980Dismissed
Beuni Yadav and Others Vs Land Reforms Deputy Collector and Others
Patna High Court · (1981) PLJR 433
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts21 Jul 1980Dismissed
Mir Rafique Vs Additional Member, Board of Revenue and Others
Patna High Court · (1980) PLJR 432
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 19(1)(f), 226, 227Registration Act, 1908 — Section 47
High Courts17 Jul 1980Dismissed
Dr. (Miss) Aletta Grace Bell Vs Dr. (Miss) S. Tirkey and Another
Patna High Court · AIR 1981 Patna 17 : (1981) 29 BLJR 45 : (1981) PLJR 92
Drugs and Cosmetics Act, 1940 — Section 18, 3Drugs and Cosmetics Rules, 1945 — Rule 123
High Courts17 Jul 1980Dismissed
Mst. Jamurta Kuer and Another Vs The Director of Consolidation, Bihar and Others
Patna High Court · AIR 1981 Patna 92 : (1981) 29 BLJR 168 : (1980) PLJR 345
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2), 10AConstitution of India, 1950 — Article 226
High Courts10 Jul 1980Allowed
Peyare Gir and Others Vs Mst. Mundari and Others
Patna High Court · AIR 1981 Patna 45 : (1981) 29 BLJR 182 : (1981) PLJR 214
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Jul 1980
Shiv Shambhu Sharma and Others Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 82
Constitution of India, 1950 — Article 226, 227
High Courts08 Jul 1980Dismissed
Umesh Chandra Sah Vs The State of Bihar and Others
Patna High Court · AIR 1981 Patna 80 : (1981) 29 BLJR 81
Bihar Panchayat Raj Act, 1948 — Section 3(3)
High Courts08 Jul 1980Dismissed
Union of India (UOI) and Others Vs Lakshmi Narayan Sinha
Patna High Court · AIR 1981 Patna 99 : (1981) 29 BLJR 179
Arbitration Act, 1940 — Section 20, 20(4)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jul 1980Allowed
Kailash Roller Flour Mills and Others Vs Assistant Commissioner of Commercial Taxes and Others
Patna High Court · (1981) 48 STC 297
Bihar Sales Tax Act, 1969 — Section 4(3)(b)
High Courts08 Jul 1980
Mundrika Singh Vs Marni Kumari
Patna High Court · (1981) 29 BLJR 148
Criminal Procedure Code, 1973 (CrPC) — Section 209, 484Penal Code, 1860 (IPC) — Section 418, 419, 420, 46, 467
High Courts04 Jul 1980
Naresh Prasad Yadav Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 143 : (1980) PLJR 429
Civil Procedure Code, 1908 (CPC) — Section 144, 145
High Courts04 Jul 1980Dismissed
Bishwanath Singh Vs State of Bihar and Others
Patna High Court · AIR 1981 Patna 145 : (1981) 29 BLJR 356
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(J), 3, 8(1)
High Courts04 Jul 1980
Yogendra Thakur Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 374
Constitution of India, 1950 — Article 162, 166, 17, 309
High Courts03 Jul 1980Allowed
Jagdish Singh and Another Vs Rameshwar Singh and Others
Patna High Court · (1980) PLJR 425
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 43
High Courts01 Jul 1980Partly Allowed
Nripendra Nath Roy Choudhary Vs Commissioner of Chaibasa Municipality and Others
Patna High Court · AIR 1981 Patna 47 : (1981) 29 BLJR 154 : (1981) PLJR 10
Bihar and Orissa Municipal Act, 1922 — Section 100, 105, 107, 107(1), 107(4)