COURT ARCHIVE

Patna High Court judgments, 1980

193 judgments · page 4 of 10

High Courts06 Sept 1980

Kashi Prasad Harilalka Vs Joint Secretary, Government of India, Ministry of Agriculture and Irrigation Department and Others

Patna High Court · (1981) 29 BLJR 189

Constitution of India, 1950 — Article 14, 19, 21, 245, 246Essential Commodities Act, 1955 — Section 13, 2, 3, 5Industries (Development and Regulation) Act, 1951 — Section 18

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High Courts06 Sept 1980

Mahanth Ramswaroop Giri Vs The Commissioner and Others

Patna High Court · (1980) PLJR 378

Constitution of India, 1950 — Article 226, 227

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High Courts05 Sept 1980Dismissed

Sitesh Kishore Pandey and Others Vs Ramesh Kishore Pandey and Others

Patna High Court · AIR 1981 Patna 339 : (1981) 29 BLJR 382 : (1981) PLJR 364

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Succession Act, 1925 — Section 114Transfer of Property Act, 1882 — Section 14

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High Courts03 Sept 1980

State of Bihar Vs Ram Bachan Singh and Others

Patna High Court · (1981) 29 BLJR 212

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 227, 313, 366Penal Code, 1860 (IPC) — Section 109, 148, 149, 302

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High Courts02 Sept 1980Allowed

Moghal Singh and Others Vs Member, Board of Revenue and Others

Patna High Court · AIR 1981 Patna 302

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)

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High Courts29 Aug 1980Allowed

Chandar Sah and Others Vs Mst. Godhani and Others

Patna High Court · AIR 1981 Patna 43 : (1981) 29 BLJR 146 : (1980) PLJR 423

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High Courts20 Aug 1980Allowed

Bhuneshwar Prasad Sinha and Others Vs State of Bihar and Others

Patna High Court · (1981) 29 BLJR 369

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 173, 323, 379

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High Courts20 Aug 1980

Bhuneshwar Prasad Sinha and Others Vs The State of Bihar and Another

Patna High Court · (1981) CriLJ 795

Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 147, 323, 379

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High Courts19 Aug 1980

B.L. Khatri Vs State of Bihar

Patna High Court · (1981) 29 BLJR 9 : (1980) PLJR 367

General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 120, 120B, 161, 162, 165Prevention of Corruption Act, 1988 — Section 4, 5, 6, 7

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High Courts18 Aug 1980