High Courts09 Oct 1980Dismissed

Jagarnath Jha Vs Ugrakant Chaudhary

Patna High Court · AIR 1981 Patna 200 : (1981) 29 BLJR 520 : (1981) PLJR 374

Bihar Money Lenders Act, 1974 — Section 12Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 7, 151
High Courts25 Sept 1980Allowed

Ganesh Ram Vs Smt. Ramlakhan Devi and Another

Patna High Court · AIR 1981 Patna 36 : (1981) PLJR 1 : (1981) 1 RCR(Rent) 363

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Civil Procedure Code, 1908 (CPC) — Section 100, 100(1), 105