High Courts04 Dec 1980Allowed
Bihari Lal Vs Murti Sri Radha Krishnaji Thakurbari
Patna High Court · AIR 1981 Patna 234 : (1981) 29 BLJR 450
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 42 Rule 1, 100, 107
COURT ARCHIVE
Patna High Court judgments, 1980
193 judgments · page 2 of 10
High Courts03 Dec 1980Allowed
Md. Hafizullaha Vs Balkishun Agarwalla and Another
Patna High Court · AIR 1981 Patna 297 : (1981) PLJR 211
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
High Courts03 Dec 1980
Budhdeo Prasad Sah Vs Hari Prasad Sah
Patna High Court · (1981) 29 BLJR 649
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)(d)
High Courts02 Dec 1980Allowed
Ram Gopal Sah Vs Dhirendra Nath and Another
Patna High Court · AIR 1981 Patna 298 : (1981) 29 BLJR 475 : (1981) PLJR 386
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts02 Dec 1980Allowed
Ram Sewak Lal Vs Rajendra Prasad
Patna High Court · AIR 1981 Patna 300 : (1981) PLJR 231
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5Transfer of Property Act, 1882 — Section 106
High Courts28 Nov 1980
Rameshwar Koeri and Etc. Vs State of Bihar and Another
Patna High Court · (1982) CriLJ 24
Arms Act, 1959 — Section 2, 25, 26, 27, 28Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 112
High Courts28 Nov 1980
Rameshwar Koeri @ Rameshwar Mahto Vs State of Bihar and Another
Patna High Court · (1981) 29 BLJR 445 : (1981) PLJR 132
Arms Act, 1959 — Section 25, 27, 28Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 112
High Courts26 Nov 1980Dismissed
Municipal Commissioners of Bhagalpur Municipality Vs Shiv Narain Ram
Patna High Court · AIR 1981 Patna 130 : (1981) 29 BLJR 726 : (1981) PLJR 129
Bihar and Orissa Municipal Act, 1922 — Section 196, 3(24), 58, 61
High Courts26 Nov 1980
Management of Ashok Paper Mills Ltd. Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 603 : (1981) PLJR 543
Constitution of India, 1950 — Article 226, 227, 311Industrial Disputes Act, 1947 — Section 10
High Courts25 Nov 1980
Smt. Lalita Kumari Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 309
Constitution of India, 1950 — Article 226, 227
High Courts20 Nov 1980Allowed
Tarni Prasad Thakur Vs Basudeo Thakur and Others
Patna High Court · AIR 1981 Patna 331 : (1981) 29 BLJR 346
Hindu Minority and Guardianship Act, 1956 — Section 11, 8
High Courts17 Nov 1980Dismissed
Jagarnath Singh and Another Vs The Additional Member, Board of Revenue, Bihar, Patna and Others
Patna High Court · AIR 1981 Patna 170
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 37Money Lenders Act — Section 12
High Courts12 Nov 1980Allowed
Ram Dayal Ram Vs The State of Bihar
Patna High Court · (1981) PLJR 221
Penal Code, 1860 (IPC) — Section 161, 165, 165APrevention of Corruption Act, 1988 — Section 5
High Courts12 Nov 1980Dismissed
Prakash Sao Vs Bihar State Road Transport Corporation and Another
Patna High Court · AIR 1981 Patna 142 : (1981) 29 BLJR 319 : (1980) PLJR 521
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts10 Nov 1980
Deo Krishna Singh and Others Vs Harendra Prasad and Others
Patna High Court · (1981) 29 BLJR 340 : (1981) PLJR 162
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts06 Nov 1980Dismissed
Sushil Kumar Singh and Another Vs Braj Mohan Singh and Others
Patna High Court · AIR 1981 Patna 172 : (1981) 29 BLJR 361 : (1981) PLJR 178
Bihar Money Lenders Act, 1974 — Section 12Transfer of Property Act, 1882 — Section 58, 60, 62
High Courts03 Nov 1980
Lakhan Lal and Vijaya Narain Shukla and Another Vs The State of Bihar and others
Patna High Court · (1992) 2 PLJR 340
Criminal Procedure Code, 1973 (CrPC) — Section 25Police Act, 1861 — Section 8
High Courts03 Nov 1980Allowed
Lakhan Lal Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 340
Bihar Police Manual, 1978 — Rule 824Criminal Procedure Code, 1973 (CrPC) — Section 25, 25(2), 25(3)Police Act, 1861 — Section 8
High Courts14 Oct 1980
Commissioner of Income Tax Vs Bankipur Club Ltd.
Patna High Court · (1981) 129 ITR 787
High Courts14 Oct 1980Dismissed
Kamakhya Narain Singh Vs State of Bihar and Others
Patna High Court · AIR 1981 Patna 236 : (1981) 29 BLJR 611 : (1981) PLJR 459
Bihar and Orissa Municipal Act, 1922 — Section 295Bihar Municipal Corporation Act, 1978 — Section 1, 2, 4Constitution of India, 1950 — Article 245