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Patna High Court judgments, 1946

197 judgments · page 1 of 10

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High Courts23 Dec 1946

Sheocharan Mahton and Others Vs Sanichar Mahton and Others

Patna High Court · AIR 1948 Patna 207

Arbitration Act, 1940 — Section 39
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High Courts23 Dec 1946

Lachmi Kant Deo Prasad Singh Vs Rameshwar Chaudhury and Others

Patna High Court · AIR 1948 Patna 104

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 80Civil Procedure Code, 1908 (CPC) — Section 4
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High Courts20 Dec 1946

Motamal Jethamal Vs Commissioner of Income Tax

Patna High Court · AIR 1948 Patna 119

Income Tax Act, 1961 — Section 10, 66(1)
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High Courts20 Dec 1946

MOTAMAL JETHUMAL Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.

Patna High Court · (1947) 15 ITR 155

Income Tax Act, 1961 — Section 10, 66
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High Courts18 Dec 1946

DEONITI PRASAD SINGH Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.

Patna High Court · AIR 1948 Patna 94 : (1947) 15 ITR 165

Income Tax Act, 1961 — Section 10, 66
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High Courts17 Dec 1946

Jagdeo Sahu Vs Dwarka Prasad

Patna High Court · AIR 1948 Patna 88

Civil Procedure Code, 1908 (CPC) — Section 133, 145
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High Courts13 Dec 1946

Ambika Prasad Singh and Another Vs Laxmi Ahir

Patna High Court · AIR 1948 Patna 223

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High Courts12 Dec 1946

Arabinda Bandhu Vs Hargauri Tewari and Others

Patna High Court · AIR 1948 Patna 224

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High Courts12 Dec 1946

Akal Sahu Vs Emperor

Patna High Court · AIR 1948 Patna 62

Evidence Act, 1872 — Section 25, 32Penal Code, 1860 (IPC) — Section 302
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High Courts11 Dec 1946

Sheobadan and Others Vs Bihari Sah and Others

Patna High Court · AIR 1948 Patna 86

Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 3, 3(2)
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High Courts11 Dec 1946

Sahendra Singh Vs Emperor

Patna High Court · AIR 1948 Patna 222

Arms Act, 1959 — Section 19(f)
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High Courts11 Dec 1946

Emperor Vs Ramadhar Kurmi

Patna High Court · (1946) 12 PAT CK 0001

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High Courts10 Dec 1946

Ramautar Lal Vs Emperor

Patna High Court · AIR 1948 Patna 32

Criminal Procedure Code, 1898 (CrPC) — Section 403(1), 403(4)
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High Courts28 Nov 1946

Surendra Kumar Singh and Others Vs Mukund Lal Sahu and Others

Patna High Court · AIR 1949 Patna 68

Civil Procedure Code, 1908 (CPC) — Section 141
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High Courts28 Nov 1946

Raghubans Das Vs Emperor

Patna High Court · AIR 1948 Patna 15

Criminal Procedure Code, 1898 (CrPC) — Section 138, 139A
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High Courts27 Nov 1946

Sheo Narain Sah and Others Vs Mt. Deolochan Kuer and Others

Patna High Court · AIR 1948 Patna 208

Transfer of Property Act, 1882 — Section 60, 82
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High Courts27 Nov 1946

Goshawarali Vs Adhiklal Sahu and Another

Patna High Court · AIR 1948 Patna 302

Criminal Procedure Code, 1898 (CrPC) — Section 114, 144
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High Courts27 Nov 1946

Lachmi Narayan Lal and Others Vs Bhupendra Prasad Shukul and Others

Patna High Court · AIR 1948 Patna 143

Bihar Tenancy Act, 1885 — Section 163A, 188
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High Courts26 Nov 1946

Ram Prasad Ojha and Another Vs Maheshanand Pandey

Patna High Court · AIR 1948 Patna 5

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471
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High Courts21 Nov 1946

Dinabandhu Satpathy and Others Vs Gopinath Kar and Others

Patna High Court · AIR 1948 Patna 12

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