High Courts24 Sept 1946
Krishna Dutta and Another Vs Ganga Prasad and Others
Patna High Court · AIR 1947 Patna 388
Limitation Act, 1963 — Article 182(5)
COURT ARCHIVE
Patna High Court judgments, 1946
197 judgments · page 3 of 10
High Courts24 Sept 1946
Surendra Nath Sarkar Vs Nagar Chand Goenka and Another
Patna High Court · AIR 1947 Patna 418
High Courts24 Sept 1946
Boisimo Patro and Another Vs T.V.N. Chakravarty and Another
Patna High Court · AIR 1947 Patna 430
High Courts23 Sept 1946
Bhekha Ahir Vs Emperor
Patna High Court · AIR 1947 Patna 236
Arms Act, 1959 — Section 19(f), 29
High Courts20 Sept 1946
Mt. Sheopati Kuer Vs Ramakant Dikshit and Others
Patna High Court · AIR 1947 Patna 434
Succession Act, 1925 — Section 263, 283
High Courts18 Sept 1946
Gurucharan Mahto and Another Vs Emperor
Patna High Court · AIR 1947 Patna 232
Penal Code, 1860 (IPC) — Section 147, 352, 379
High Courts18 Sept 1946
Dhanpal Singh and Others Vs Mt. Janki Kuer and Others
Patna High Court · AIR 1947 Patna 410
High Courts17 Sept 1946
Prankrushna Das and Others Vs Keshab Maharana and Others
Patna High Court · AIR 1947 Patna 361
High Courts17 Sept 1946
Madhuban Ganda and Others Vs Basanta Khetri
Patna High Court · AIR 1947 Patna 424
Central Provinces Tenancy Act, 1920 — Section 12Transfer of Property Act, 1882 — Section 16, 53A
High Courts17 Sept 1946
Bichitranand Sahu and Another Vs Mir Mahebub Ali
Patna High Court · AIR 1947 Patna 275
High Courts13 Sept 1946
Narendra Prasad Sinha Vs Maharani Janki Kuer
Patna High Court · AIR 1947 Patna 385
Civil Procedure Code, 1908 (CPC) — Section 2(17), 47, 99
High Courts13 Sept 1946
Boyini Kanganna Vs Pedini Ramlingam Subudhi
Patna High Court · AIR 1948 Patna 117
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Sept 1946
Budhu Mian Vs Emperor
Patna High Court · AIR 1947 Patna 416
Criminal Procedure Code, 1898 (CrPC) — Section 256, 30Penal Code, 1860 (IPC) — Section 376
High Courts04 Sept 1946
Sri Sankareswar Mahadeb and Others Vs Bhagabati Dibya and Others
Patna High Court · AIR 1949 Patna 193
High Courts03 Sept 1946
Srikishun Singh and Others Vs Ram Janam Rai and Others
Patna High Court · AIR 1947 Patna 402
Bihar Tenancy Act, 1885 — Section 112A
High Courts02 Sept 1946
COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA Vs RAJA BAHADUR KAMAKSHYA NARAIN SINGH.
Patna High Court · AIR 1947 Patna 252 : (1946) 14 ITR 738
High Courts30 Aug 1946
Janak Singh and Others Vs Adya Singh and Others
Patna High Court · AIR 1947 Patna 261
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts30 Aug 1946
Sm. Ambika Bhawani Devi Vs Sm. Gouri Kumari Devi
Patna High Court · AIR 1947 Patna 271
High Courts27 Aug 1946
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs COMMISSIONER OF INCOME TAX, BIHAR and ORISSA.
Patna High Court · AIR 1947 Patna 13 : (1946) 14 ITR 683
Government of India Act, 1935 — Section 72, 92Income Tax Act, 1961 — Section 2, 42, 43