High Courts30 Jul 1946
Nirash Singh and Others Vs Baldeo Singh and Others
Patna High Court · AIR 1947 Patna 250
COURT ARCHIVE
Patna High Court judgments, 1946
197 judgments · page 5 of 10
High Courts24 Jul 1946
Hari Gope and Others Vs Emperor
Patna High Court · AIR 1947 Patna 354
Penal Code, 1860 (IPC) — Section 118, 147, 34
High Courts23 Jul 1946
Bhagwan Sahai and Another Vs Divisional Forest Officer, Hazaribagh
Patna High Court · AIR 1947 Patna 264
Forest Act, 1927 — Section 38, 4Penal Code, 1860 (IPC) — Section 379
High Courts03 Jul 1946
Jokhiram Mahesika and Another Vs Bhagalpur Electric Supply Co. Ltd.
Patna High Court · AIR 1947 Patna 339
Criminal Procedure Code, 1898 (CrPC) — Section 192, 242, 247
High Courts16 May 1946
Sk. Nabijan and Others Vs Emperor
Patna High Court · AIR 1947 Patna 212
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 323, 324
High Courts14 May 1946
Gauri Shanhar Rai and Others Vs Emperor
Patna High Court · AIR 1947 Patna 290
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 188
High Courts08 May 1946
Mt. Bibi Hamida Khatoon and Another Vs Panchayat of Mohalla Baryapore and Others
Patna High Court · AIR 1947 Patna 122
Transfer of Property Act, 1882 — Section 8
High Courts08 May 1946
Gaya Dutt Tiwari and Others Vs Gopi Mahto and Others
Patna High Court · AIR 1947 Patna 242
Bihar Tenancy Act, 1885 — Section 23A
High Courts08 May 1946
Sm. Sarapati Devi Vs Bishwanath Mistry
Patna High Court · AIR 1947 Patna 202
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts07 May 1946
Hira Sah and Another Vs Emperor
Patna High Court · AIR 1947 Patna 350
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237
High Courts06 May 1946
Sm. Rani Brijraj Kumari Vs Manranjan Prasad Singh
Patna High Court · AIR 1947 Patna 365
Civil Procedure Code, 1908 (CPC) — Section 50, 52
High Courts06 May 1946
Sagarmal Poddar and Others Vs Emperor
Patna High Court · AIR 1947 Patna 181
Defence of India Rules, 1962 — Rule 81(2)
High Courts06 May 1946
Raghunandan Singh Vs Sm. Soubhagya Sundri Devi and Others
Patna High Court · AIR 1947 Patna 125
Civil Procedure Code, 1908 (CPC) — Section 11Land Registration Act, 1876 — Section 78
High Courts06 May 1946
Dwarka Singh and Another Vs Emperor
Patna High Court · AIR 1947 Patna 107
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 395
High Courts02 May 1946
Ragho Sinha and Another Vs Dasrath Kanji
Patna High Court · AIR 1947 Patna 119
High Courts01 May 1946
Chandra Bhukhan and Others Vs Ramdutt Mahto and Others
Patna High Court · AIR 1947 Patna 139
Transfer of Property Act, 1882 — Section 72
High Courts01 May 1946
Pratap Udai Nath Sahi Deo Vs Baraik Mohan Sahu and Others
Patna High Court · AIR 1946 Patna 358
Chotanagpur Tenancy Act, 1908 — Section 208, 210(2)
High Courts29 Apr 1946
Nathu Mahto and Others Vs Emperor
Patna High Court · AIR 1947 Patna 51(1)
Penal Code, 1860 (IPC) — Section 147, 149, 324
High Courts26 Apr 1946
Kauleshwari Prasad Bhaiya Vs Bihari Lal Missir
Patna High Court · AIR 1947 Patna 121
Bihar Tenancy Act, 1885 — Section 171