High Courts25 Mar 1946
Surya Narain Prasad Vs Surya Man Jha and Others
Patna High Court · AIR 1947 Patna 106
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 476B
COURT ARCHIVE
Patna High Court judgments, 1946
197 judgments · page 7 of 10
High Courts25 Mar 1946
Laldip Singh Vs Ramchander Singh
Patna High Court · AIR 1947 Patna 37
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 199Transfer of Property Act, 1882 — Section 83
High Courts22 Mar 1946
Ramadhar Tewary and Others Vs Emperor
Patna High Court · AIR 1947 Patna 67
Penal Code, 1860 (IPC) — Section 412
High Courts21 Mar 1946
Narain Sahi Vs Emperor
Patna High Court · AIR 1947 Patna 222
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302
High Courts21 Mar 1946
Parasnath Verma and Others Vs Fauzdar Mahton and Another
Patna High Court · AIR 1947 Patna 63
High Courts15 Mar 1946
Janak Prasad and Another Vs Gopi Krishna Lal and Others
Patna High Court · AIR 1947 Patna 132
Contract Act, 1872 — Section 23, 65
High Courts15 Mar 1946
Tribeni Pd. Bhagat and Others Vs Sohrai Uraon and Others
Patna High Court · AIR 1948 Patna 357
Chotanagpur Tenancy Act, 1908 — Section 118(1)(a), 118(1)(b)
High Courts15 Mar 1946
Pratap Udai Nath Sah Deo Vs Baraik Lal Sahi and Others
Patna High Court · AIR 1947 Patna 129
Chotanagpur Tenancy Act, 1908 — Section 208Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts14 Mar 1946
Bishundeo Narain Singh and Others Vs Hemnarain Singh and Others
Patna High Court · AIR 1947 Patna 193
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4, 4(2)Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts14 Mar 1946
Mt. Punia Goalin Vs Emperor
Patna High Court · AIR 1947 Patna 146
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
High Courts12 Mar 1946
Achhay Lal Singh and Others Vs Emperor
Patna High Court · AIR 1947 Patna 90
Evidence Act, 1872 — Section 10, 30
High Courts12 Mar 1946
Sukan Mahton and Others Vs Bansidhar Sukul and Others
Patna High Court · AIR 1947 Patna 62
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18, 151
High Courts12 Mar 1946
Medni Prosad Vs Matadin Panda and Others
Patna High Court · AIR 1947 Patna 377
Estates Partition Act, 1897 — Section 25, 27, 99
High Courts01 Mar 1946
Rajendranarayan Vs Bhagaban Mahapatra and Others
Patna High Court · AIR 1947 Patna 166
High Courts28 Feb 1946
Lachminarayan Modi Vs H. Naik and Co. and Others
Patna High Court · AIR 1947 Patna 5
High Courts28 Feb 1946
Dhani Das and Others Vs Jagannath Sahu and Others
Patna High Court · AIR 1947 Patna 72
High Courts28 Feb 1946
Baidyanath Misra Vs Emperor
Patna High Court · AIR 1947 Patna 58
Penal Code, 1860 (IPC) — Section 419, 420
High Courts28 Feb 1946
Touli Samal and Others Vs Suka Bewa and Others
Patna High Court · AIR 1947 Patna 60
High Courts27 Feb 1946
Srikishun Jhunjhunwalla Vs Emperor
Patna High Court · AIR 1946 Patna 384
Evidence Act, 1872 — Section 33
High Courts26 Feb 1946
Sunnu Muduli Vs Emperor
Patna High Court · AIR 1947 Patna 168
Penal Code, 1860 (IPC) — Section 300, 302