High Courts26 Feb 1946
Sudarsan Prasad Sinha and Others Vs Jadunandan Tewary and Another
Patna High Court · AIR 1947 Patna 42
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Patna High Court judgments, 1946
197 judgments · page 8 of 10
High Courts26 Feb 1946
Kheyali Singh Vs Nunu Lal Singh
Patna High Court · AIR 1947 Patna 138
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts25 Feb 1946
Gurunarayan Das and Others Vs Emperor
Patna High Court · AIR 1948 Patna 58
Penal Code, 1860 (IPC) — Section 147, 328
High Courts19 Feb 1946
Megha Palai and Others Vs Emperor
Patna High Court · AIR 1947 Patna 105
Bengal Private Fisheries Protection Act, 1889 — Section 3
High Courts19 Feb 1946
Babu Lal Mushar and Others Vs Emperor
Patna High Court · AIR 1947 Patna 144
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts19 Feb 1946
Dhananjai Prasad Singh Vs Rajkeshwar Singh and Others
Patna High Court · AIR 1947 Patna 34
High Courts18 Feb 1946
Chitru Tanti Vs Tata Iron and Steel Co. Ltd.
Patna High Court · AIR 1946 Patna 437
Payment of Wages Act, 1936 — Section 2(6)Workmens Compensation Act, 1923 — Section 2(1)(m)
High Courts18 Feb 1946
Maharaja Bahadur Ram Ranbijaya Prasad Singh Vs Madho Prasad Singh and Others
Patna High Court · AIR 1947 Patna 47
Limitation Act, 1963 — Article 123
High Courts13 Feb 1946
Tikait Srinibas Hukum Singh Deo Vs Deoram Ganjhu and Others
Patna High Court · AIR 1946 Patna 313
High Courts13 Feb 1946
Bishun Singh and Others Vs Sheodhari Das and Others
Patna High Court · AIR 1947 Patna 110
Transfer of Property Act, 1882 — Section 59, 83
High Courts12 Feb 1946
Ajodhya Prasad Bhagat Vs Gobind Missir and Another
Patna High Court · AIR 1946 Patna 404
Contract Act, 1872 — Section 74Limitation Act, 1963 — Section 20
High Courts11 Feb 1946
Awadh Singh and Others Vs Emperor
Patna High Court · AIR 1947 Patna 23
Penal Code, 1860 (IPC) — Section 306, 34, 420
High Courts11 Feb 1946
Arthur Butler and Co., Ltd. Vs District Board of Gaya
Patna High Court · AIR 1947 Patna 134
Civil Procedure Code, 1908 (CPC) — Section 20, 20(c)
High Courts08 Feb 1946
Atmakuru Rama Rao Vs Sri Digambar Rath and Another
Patna High Court · AIR 1947 Patna 239
Provincial Insolvency Act, 1920 — Section 37, 43
High Courts07 Feb 1946
Puran Singh Vs Emperor
Patna High Court · AIR 1947 Patna 162
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 397
High Courts05 Feb 1946
Emperor Vs Batakrishna Pal
Patna High Court · AIR 1947 Patna 54
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 199, 200
High Courts05 Feb 1946
Suraj Prasad Oja Vs Ram Lal Singh and Others
Patna High Court · AIR 1947 Patna 131
Contract Act, 1872 — Section 62Trusts Act, 1882 — Section 78(c)
High Courts05 Feb 1946
Sir Kameshwar Singh Vs Bishwanath Jha and Others
Patna High Court · AIR 1947 Patna 33
Bihar Tenancy Act, 1885 — Section 148, 153Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Feb 1946
In re Dhyani Gope and Others
Patna High Court · AIR 1947 Patna 205
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 412