High Courts31 Jan 1946
Dindeyal Ram Vs Ramzan Mistri
Patna High Court · AIR 1946 Patna 466
Chotanagpur Tenancy Act, 1908 — Section 47
COURT ARCHIVE
Patna High Court judgments, 1946
197 judgments · page 9 of 10
High Courts30 Jan 1946
Bechu Misser and Others Vs Sir Kameshwar Singh Bahadur and Others
Patna High Court · AIR 1947 Patna 65
Bihar Tenancy Act, 1885 — Section 163(5)Chotanagpur Tenancy Act, 1908 — Section 208Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Jan 1946
Dulare Kumar Vs Subans Kumar
Patna High Court · AIR 1947 Patna 175
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts29 Jan 1946
Mrs. S. Misra @ S. Lazarus Vs Sm. Mangala Kumari Devi
Patna High Court · AIR 1946 Patna 415
Insurance Act, 1938 — Section 38(1), 38(5)Succession Act, 1925 — Section 384
High Courts28 Jan 1946
THE PROVINCE OF BIHAR Vs F. R. HAYES AND OTHERS.
Patna High Court · (1946) 14 ITR 326
Bihar Agricultural Income Tax Act, 1938 — Section 11, 12, 25(2)
High Courts28 Jan 1946
Adhik Gope and Others Vs Emperor
Patna High Court · AIR 1947 Patna 17
Penal Code, 1860 (IPC) — Section 147, 366, 448
High Courts25 Jan 1946
Hazara Singh and Another Vs Emperor
Patna High Court · AIR 1947 Patna 157
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 397, 59
High Courts24 Jan 1946
Udit Narain Singh and Others Vs Emperor
Patna High Court · AIR 1947 Patna 27
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts24 Jan 1946
Jaisri Sahu and Another Vs Doma and Others
Patna High Court · AIR 1946 Patna 423
Chotanagpur Tenancy Act, 1908 — Section 46(4)(a)
High Courts24 Jan 1946
Murlimanohar Prasad Singh and Others Vs Ramlakhan Singh and Another
Patna High Court · AIR 1947 Patna 356
High Courts23 Jan 1946
Jan Muhammad Vs Shital Prasad and Another
Patna High Court · AIR 1946 Patna 417
High Courts22 Jan 1946
Emperor Vs Remis Christian
Patna High Court · AIR 1947 Patna 152
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts21 Jan 1946
M.B. Ram Ran Bijoy Prasad Singh Vs Ramagya Kuer and Others
Patna High Court · AIR 1946 Patna 354
Civil Procedure Code, 1908 (CPC) — Section 11, 112A
High Courts17 Jan 1946
Makru Lohar Vs Ganga Sahu
Patna High Court · AIR 1947 Patna 74
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 323, 379
High Courts17 Jan 1946
Dipnarain Rai and Others Vs Pundeo Rai and Others
Patna High Court · AIR 1947 Patna 99
Bengal Tenancy Act, 1885 — Section 105Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts17 Jan 1946
Mahabir Singh and Another Vs Mt. Bibi Kasidan
Patna High Court · AIR 1947 Patna 59
High Courts16 Jan 1946
Shyam Sunder Prasad Vs Ramdas Singh
Patna High Court · AIR 1946 Patna 392
Civil Procedure Code, 1908 (CPC) — Section 48