High Courts09 Jan 1946

Ethel Ada Brown Vs Charles Earnest Brown

Patna High Court · AIR 1946 Patna 401

Civil Procedure Code, 1908 (CPC) — Section 2(2)Court Fees Act, 1870 — Article 17(vi) Schedule IIIndian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1(4)