High Courts20 Dec 1957
Ramphal Gope and Others Vs The State of Bihar
Patna High Court · (1964) CriLJ 111
Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 333
COURT ARCHIVE
Patna High Court judgments, 1957
248 judgments · page 1 of 13
High Courts17 Dec 1957Dismissed
Zainuddin Hussain Mirza and Others Vs Sohan Lal Pachisia and Others
Patna High Court · AIR 1958 Patna 290 : (1958) 6 BLJR 82
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, 98Evidence Act, 1872 — Section 115
High Courts17 Dec 1957Allowed
Trilok Singh Vs Dwarka Prasad Gupta and Others
Patna High Court · AIR 1958 Patna 262
High Courts13 Dec 1957Allowed
Dwarka Singh and Others Vs Lal Bihari Singh
Patna High Court · AIR 1958 Patna 269 : (1958) 6 BLJR 283 : (1958) CriLJ 664
Criminal Procedure Code, 1898 (CrPC) — Section 135, 138, 139A
High Courts13 Dec 1957Dismissed
Sarjug Prasad Vs The State
Patna High Court · AIR 1959 Patna 66 : (1958) 6 BLJR 454 : (1959) CriLJ 226
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 300
High Courts13 Dec 1957Allowed
Ramsunder Choudhary Vs State
Patna High Court · AIR 1959 Patna 182 : (1958) 6 BLJR 469 : (1959) CriLJ 508
Bihar Prevention of Food Adulteration Act, 1948 — Section 21Prevention of Food Adulteration Act, 1954 — Section 25(1), 25(2)
High Courts12 Dec 1957
Basant Bhagat Vs Dasrath Mishra and Another
Patna High Court · AIR 1958 Patna 580 : (1958) 6 BLJR 58 : (1958) CriLJ 1338
Bihar Panchayat Raj Act, 1948 — Section 73
High Courts12 Dec 1957Allowed
Mukhlal Rai and Another Vs Ramdhari Nonia and Others
Patna High Court · AIR 1958 Patna 624
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 91
High Courts11 Dec 1957Allowed
Ramjanam Ahir and Others Vs Beyas Singh and Others
Patna High Court · AIR 1958 Patna 537 : (1958) 6 BLJR 105
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts05 Dec 1957Dismissed
Ram Prasad Misser Vs Nand Lall Singh
Patna High Court · AIR 1958 Patna 370 : (1958) 6 BLJR 81
Bihar Gram Cut-cherry Rules, 1949 — Rule 35, 36, 37, 38Bihar Panchayat Raj Act, 1947 — Section 68, 73Civil Procedure Code, 1908 (CPC) — Section 39(9)
High Courts04 Dec 1957Dismissed
Shivji Khetai Thacker and Others Vs Commr. of Dhanbad Municipality
Patna High Court · AIR 1958 Patna 186 : (1958) 6 BLJR 19
Bihar and Orissa Municipal Act, 1922 — Section 3(1), 98, 98(1), 98(2)
High Courts04 Dec 1957Dismissed
Bhirgunandan Prasad and Others Vs The Assistant Custodian and Others
Patna High Court · AIR 1958 Patna 266 : (1958) 6 BLJR 52
Administration of Evacuee Property Act, 1950 — Section 17Constitution of India, 1950 — Article 31, 31(5)
High Courts02 Dec 1957
Indian Textiles Company Ltd. Vs Kanhaiya Lal Agarwalla
Patna High Court · AIR 1959 Patna 378 : (1958) 6 BLJR 108
Evidence Act, 1872 — Section 92
High Courts29 Nov 1957Dismissed
Bodh Narain Prasad Vs Deo Narain Singh and Others
Patna High Court · AIR 1958 Patna 308 : (1958) 6 BLJR 33 : (1958) CriLJ 796
Criminal Procedure Code, 1898 (CrPC) — Section 146, 146(1)
High Courts28 Nov 1957Dismissed
Sm. Banarsi Devi Vs Sm. Janki Devi
Patna High Court · AIR 1959 Patna 172 : (1959) 37 ITR 510
Evidence Act, 1872 — Section 76, 77Income Tax Act, 1922 — Section 54, 54(1), 54(3)
High Courts28 Nov 1957Dismissed
Dominion of India Vs Preety Kumar Ghosh and Another
Patna High Court · AIR 1958 Patna 203
Constitution of India, 1950 — Article 229Contract Act, 1872 — Section 65, 70Government of India Act, 1935 — Section 175(3)
High Courts28 Nov 1957Dismissed
Kaushalendra Prasad Narayan Singh Vs R.P. Singh and Others
Patna High Court · AIR 1958 Patna 196 : (1958) 6 BLJR 23
General Clauses Act, 1897 — Section 10Representation of the People Act, 1951 — Section 30, 97, 97(1)
High Courts26 Nov 1957Dismissed
Sundari Devi Vs Kamkhya Prasad and Others
Patna High Court · AIR 1958 Patna 549
High Courts25 Nov 1957
Srikant Chand Vs Mt. Ram Mohini
Patna High Court · AIR 1959 Patna 186
Court Fees Act, 1870 — Article 1, 17, 1Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts25 Nov 1957Dismissed
Ramlagan Jamadar and Another Vs Akleshwar Prasad and Others
Patna High Court · AIR 1958 Patna 211 : (1958) 6 BLJR 147
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 100, 107Contract Act, 1872 — Section 62