High Courts26 Sept 1957Allowed
Golap Gadi Goala Vs Rampariksha Rewani and Others
Patna High Court · AIR 1958 Patna 553
Chotanagpur Tenancy Act, 1908 — Section 46, 72, 72(4)Civil Procedure Code, 1908 (CPC) — Section 100, 101
COURT ARCHIVE
Patna High Court judgments, 1957
248 judgments · page 3 of 13
High Courts26 Sept 1957Allowed
Manu Pande and Another Vs Mt. Sukhlalia and Others
Patna High Court · AIR 1958 Patna 79
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 3
High Courts25 Sept 1957Allowed
Jamuna Prasad Bhagat and Others Vs Ramprit Sah and Another
Patna High Court · AIR 1958 Patna 92 : (1957) 5 BLJR 780 : (1958) CriLJ 207
Criminal Procedure Code, 1898 (CrPC) — Section 144, 4(1), 517
High Courts25 Sept 1957
Bibhuti Bhusan Chatterjee Vs The State of Bihar
Patna High Court · AIR 1958 Patna 160 : (1958) CriLJ 404
Court Fees Act, 1870 — Article 6, 7, 9Criminal Procedure Code, 1898 (CrPC) — Section 107, 118, 371
High Courts25 Sept 1957Allowed
Chander Singh and Others Vs Jamuna Prasad Singh and Others
Patna High Court · AIR 1958 Patna 193 : (1957) 5 BLJR 745
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4Limitation Act, 1908 — Article 142, 144, 28Registration Act, 1908 — Section 47
High Courts25 Sept 1957Dismissed
Soman Mukhia Vs Ajodhya Mukhia and Others
Patna High Court · AIR 1958 Patna 88 : (1957) 5 BLJR 795 : (1958) CriLJ 203
Criminal Procedure Code, 1898 (CrPC) — Section 367, 439
High Courts20 Sept 1957Allowed
Deochandra Prasad Singh Vs Amalendu Mukherji and Others
Patna High Court · AIR 1958 Patna 146
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Sept 1957Allowed
Sheikh Habibulla Vs Jamuna Singh and Others
Patna High Court · AIR 1958 Patna 95
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 11
High Courts16 Sept 1957Dismissed
Bindhyachal Ahir Vs State of Bihar
Patna High Court · AIR 1958 Patna 98 : (1957) 5 BLJR 727 : (1958) CriLJ 210
Criminal Procedure Code, 1898 (CrPC) — Section 419, 420, 421, 430
High Courts16 Sept 1957Allowed
Walima Khatoon Vs Md. Kabiruddin
Patna High Court · AIR 1958 Patna 410 : (1957) 5 BLJR 783
Civil Procedure Code, 1908 (CPC) — Section 115, 151Guardians and Wards Act, 1890 — Section 48
High Courts12 Sept 1957Dismissed
Sachitanand Dass Vs Mt. Budhiariwati and Others
Patna High Court · AIR 1958 Patna 86 : (1957) 5 BLJR 777
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 9 Rule 3
High Courts11 Sept 1957Dismissed
Ram Pravesh Singh Vs Maneshwari Prasad Narain Deo
Patna High Court · AIR 1958 Patna 129 : (1957) 5 BLJR 698
Suits Valuation Act, 1887 — Section 3, 4, 8, 9
High Courts11 Sept 1957
Isar Nonia and Others Vs Karinam Pandey and Others
Patna High Court · AIR 1958 Patna 353 : (1958) 6 BLJR 64
Evidence Act, 1872 — Section 35, 45, 5Trusts Act, 1882 — Section 90
High Courts10 Sept 1957Dismissed
Sitapore Sugar Works Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1958 Patna 120 : (1958) 2 LLJ 95
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11(2), 2
High Courts10 Sept 1957Allowed
Mt. Sanjha Vs Mt. Jaya and Others
Patna High Court · AIR 1958 Patna 74 : (1957) 5 BLJR 686 : (1958) CriLJ 200
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts09 Sept 1957
Kunj Behari Yadav Vs Basdeo Yadav and Others
Patna High Court · AIR 1958 Patna 104 : (1957) 5 BLJR 729 : (1958) CriLJ 212
Criminal Procedure Code, 1898 (CrPC) — Section 256, 258
High Courts06 Sept 1957Allowed
Union of India (UOI) Vs Shamsuddin Waizuddin
Patna High Court · AIR 1958 Patna 575 : (1957) 5 BLJR 800
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 74E, 80
High Courts05 Sept 1957Dismissed
S.M.A. Samad and Others Vs Shahid Hussain and Others
Patna High Court · AIR 1963 Patna 375
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, 115
High Courts05 Sept 1957Dismissed
Surajmull Ghattani Vs Commissioner of Income Tax and Another
Patna High Court · AIR 1958 Patna 36 : (1957) 5 BLJR 711 : (1958) 34 ITR 747
Income Tax Act, 1922 — Section 61, 61(1), 61(2)
High Courts03 Sept 1957Allowed
Ramnihora Thakur Vs The State of Bihar and Others
Patna High Court · AIR 1958 Patna 293
Motor Vehicles Act, 1939 — Section 64