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COURT ARCHIVE

Patna High Court judgments, 1957

248 judgments · page 2 of 13

High Courts25 Nov 1957Allowed

Dhaneshwar Thakur Vs State

Patna High Court · AIR 1958 Patna 412 : (1958) 6 BLJR 78 : (1958) CriLJ 929

Criminal Procedure Code, 1898 (CrPC) — Section 162, 164Evidence Act, 1872 — Section 133, 145Penal Code, 1860 (IPC) — Section 366
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High Courts15 Nov 1957Dismissed

Prayag Pasi and Another Vs The State

Patna High Court · AIR 1958 Patna 585 : (1958) 6 BLJR 158 : (1958) CriLJ 1339

Bihar Panchayat Raj Act, 1948 — Section 69Criminal Procedure Code, 1898 (CrPC) — Section 1, 190Penal Code, 1860 (IPC) — Section 323, 325
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High Courts14 Nov 1957Dismissed

Dasrath Paswan Vs State of Bihar

Patna High Court · AIR 1958 Patna 190 : (1958) 6 BLJR 60 : (1958) CriLJ 548

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 300, 302, 304, 5, 90
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High Courts29 Sept 1957Dismissed

Mt. Raj Mohni Debi Vs Harihar Mahton

Patna High Court · AIR 1958 Patna 67 : (1957) 5 BLJR 767

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 34 Rule 1Transfer of Property Act, 1882 — Section 58
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