COURT ARCHIVE

Patna High Court judgments, 1957

248 judgments · page 13 of 13

High Courts04 Jan 1957

Hindustan Bicycle Manufacturing and Industrial Corporation Ltd. Vs Nath Bank Ltd.

Patna High Court · AIR 1957 Patna 209 : (1957) 5 BLJR 177

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 43A, 46

High Courts04 Jan 1957Allowed

Patna High Court · AIR 1957 Patna 211 : (1957) 5 BLJR 128

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 92(2)

High Courts04 Jan 1957Dismissed

Patna High Court · AIR 1957 Patna 226 : (1957) 5 BLJR 72

Bihar Land Reforms Act, 1950 — Section 3, 4Bihar Tenancy Act, 1885 — Section 182Easements Act, 1882 — Section 52

High Courts03 Jan 1957Dismissed

Patna High Court · AIR 1957 Patna 511

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4

High Courts03 Jan 1957

Patna High Court · AIR 1957 Patna 485

Transfer of Property Act, 1882 — Section 3

High Courts03 Jan 1957Dismissed

Patna High Court · AIR 1957 Patna 487

Evidence Act, 1872 — Section 101, 102, 103, 104, 114

High Courts03 Jan 1957Dismissed

Patna High Court · AIR 1957 Patna 695 : (1957) 5 BLJR 89

High Courts03 Jan 1957Dismissed

Patna High Court · AIR 1957 Patna 706 : (1957) 5 BLJR 109

Bengal Cess Act, 1880 — Section 99Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7, 8Bihar Tenancy Act, 1885 — Section 160, 167, 95