High Courts13 Feb 1957Dismissed
Chandi Charan Bandopadhyaya Vs Nabagopal Sarkhel and Others
Patna High Court · AIR 1957 Patna 365
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Patna High Court judgments, 1957
248 judgments · page 11 of 13
High Courts13 Feb 1957Allowed
Sheo Kumar Pandey Vs Ladli Saran
Patna High Court · AIR 1958 Patna 231 : (1958) CriLJ 554
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)
High Courts13 Feb 1957Dismissed
Meghraj Sah Vs Rajbansi Lal and Others
Patna High Court · AIR 1958 Patna 546
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47, 47(2Transfer of Property Act, 1882 — Section 8
High Courts12 Feb 1957Allowed
Gajanand Periwal and Another Vs Collector of Central Excise and Land Customs
Patna High Court · AIR 1957 Patna 508 : (1957) 5 BLJR 344
Constitution of India, 1950 — Article 227Foreign Exchange Regulation Act, 1947 — Section 23A, 8, 8(1)Sea Customs Act, 1878 — Section 167(8), 183
High Courts11 Feb 1957Dismissed
Sukhdeo Singh and Another Vs Lekha Singh and Others
Patna High Court · AIR 1957 Patna 502
Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 144, 148, 28Transfer of Property Act, 1882 — Section 60
High Courts08 Feb 1957Allowed
Ramsaran Das Kashyap Vs Kaviraj Basudevanand and Others
Patna High Court · AIR 1957 Patna 498
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 41 Rule 35(3)
High Courts07 Feb 1957Dismissed
Babu Lall Seth and Others Vs Gopi Lal Seth and Others
Patna High Court · AIR 1957 Patna 490 : (1957) 5 BLJR 291
Transfer of Property Act, 1882 — Section 105, 111
High Courts01 Feb 1957Dismissed
Dominion of India Vs B.L. Butt
Patna High Court · AIR 1957 Patna 328 : (1957) 5 BLJR 227
Carriers Act, 1865 — Section 9Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 73
High Courts31 Jan 1957Allowed
Lady Anis Imam and Another Vs Champamani Bibi
Patna High Court · AIR 1957 Patna 373
Limitation Act, 1908 — Article 182, 182(2)Supreme Court Rules, 1950 — Order 12 Rule 3
High Courts31 Jan 1957Dismissed
Harischandra Jha and Others Vs Dinesh Narain Jha and Others
Patna High Court · AIR 1958 Patna 521
Bar Councils Act, 1926 — Section 14Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(2), Order 3 Rule 5, Order 47 Rule 1Patna High Court Rules, 1916 — Rule 3
High Courts30 Jan 1957
Mirzamul Prabhu Dayal Vs The State of Bihar
Patna High Court · (1957) 8 STC 508
Bihar Sales Tax Act, 1944 — Section 10(5), 10(6), 2(c)
High Courts30 Jan 1957Dismissed
Ramdhari Lal and Others Vs Uday Narayan and Others
Patna High Court · AIR 1957 Patna 324
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts30 Jan 1957Allowed
Sobharam Mahato Vs Raja Mahton and Others
Patna High Court · AIR 1957 Patna 278
Bihar Tenancy Act, 1885 — Section 20, 5(2)Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 91
High Courts29 Jan 1957Dismissed
Bhuneshwar Prasad Verma Vs State of Bihar and Another
Patna High Court · AIR 1957 Patna 326
Constitution of India, 1950 — Article 226, 311
High Courts29 Jan 1957
Union of India (UOI) Vs Bhagwan Sah
Patna High Court · AIR 1957 Patna 325 : (1957) 5 BLJR 199
Evidence Act, 1872 — Section 101, 102, 103, 104Railways Act, 1890 — Section 72, 76
High Courts29 Jan 1957Dismissed
Sukra Oraon and Another Vs Jagat Mohan Singh and Others
Patna High Court · AIR 1957 Patna 245 : (1957) 5 BLJR 189
Limitation Act, 1908 — Article 114Transfer of Property Act, 1882 — Section 59, 60
High Courts28 Jan 1957Dismissed
Suresh Mohan Thakur Vs Shamal Mall Bubna
Patna High Court · AIR 1957 Patna 437 : (1957) 5 BLJR 805
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 17, 2Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jan 1957Dismissed
Indar Singh and Others Vs Parmeshwardhari Singh and Another
Patna High Court · AIR 1957 Patna 491 : (1957) 5 BLJR 238
Contract Act, 1872 — Section 12Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts25 Jan 1957Dismissed
Suresh Narain Sinha Vs Akhauri Balbhadra Prasad and Others
Patna High Court · AIR 1957 Patna 256 : (1957) 5 BLJR 216
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 126, 128, 29, 56
High Courts24 Jan 1957Dismissed
Ram Kirpal Choudhary and Others Vs Mt. Munabati Kumri and Others
Patna High Court · AIR 1958 Patna 477
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4(1), 11Evidence Act, 1872 — Section 11, 13, 35, 40, 5