High Courts28 Mar 1957
Debu Lal Gudarmal Vs The State of Bihar
Patna High Court · (1957) 8 STC 583
Bihar Sales Tax Act, 1944 — Section 2(g), 25(3)Sales of Goods Act, 1930 — Section 25
COURT ARCHIVE
Patna High Court judgments, 1957
248 judgments · page 9 of 13
High Courts27 Mar 1957Dismissed
Mt. Bibi Mehar Ban Bano Vs Govt. of India and Others
Patna High Court · AIR 1957 Patna 679
Administration of Evacuee Property Act, 1950 — Section 10, 10(2), 17Civil Procedure Code, 1908 (CPC) — Section 64Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12(1), 12(2)
High Courts27 Mar 1957
A. Hasan Sasamusa Vs Commissioner of Income Tax
Patna High Court · AIR 1958 Patna 179 : (1957) 32 ITR 338
Income Tax Act, 1922 — Section 34, 60(1), 7
High Courts27 Mar 1957Dismissed
Dhagamwar Narsingh Vs Chief Inspector of Mines in India
Patna High Court · AIR 1957 Patna 611
Mines Rules, 1955 — Rule 72, 72(1), 72(4), 73, 74
High Courts27 Mar 1957Dismissed
Rambilash Sah and Others Vs Radhakrishna Prasad Sah and Others
Patna High Court · AIR 1958 Patna 557
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 7, 35Transfer of Property Act, 1882 — Section 83
High Courts27 Mar 1957Allowed
Dominion of India Vs Raj Bahadur Seth Bhikhraj Jaipuria
Patna High Court · AIR 1957 Patna 586
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 8 Rule 2Constitution of India, 1950 — Article 299, 299(1)Contract Act, 1872 — Section 55, 56, 63
High Courts22 Mar 1957
State of Bihar Vs Deodar Jha and Others
Patna High Court · AIR 1958 Patna 51 : (1958) CriLJ 81
Constitution of India, 1950 — Article 19Criminal Procedure Code, 1898 (CrPC) — Section 200, 247, 423, 537Industrial Disputes Act, 1947 — Section 11(6), 2, 2(1), 22, 22(1)
High Courts22 Mar 1957Dismissed
State of Bihar Vs Ranen Nath and Others
Patna High Court · AIR 1958 Patna 259 : (1957) 5 BLJR 629 : (1958) CriLJ 662
Industrial Disputes Act, 1947 — Section 27
High Courts22 Mar 1957Allowed
Abdul Mian and Others Vs Bidu Mahata and Others
Patna High Court · AIR 1957 Patna 713 : (1957) 5 BLJR 382
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16Provincial Small Cause Courts Act, 1887 — Article 31
High Courts21 Mar 1957Dismissed
Jadunandan Yadav Vs R.P. Singh and Another
Patna High Court · AIR 1958 Patna 43 : (1957) 5 BLJR 520
Administration of Evacuee Property (Central) Rules, 1950 — Rule 14, 14(4)Administration of Evacuee Property Act, 1950 — Section 12, 26, 27, 4, 56Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 4, 5, 8
High Courts20 Mar 1957
Md. Qasim Lari, Factory Manager Sasamusa Sugar Works Ltd. Vs Md. Shamsuddin and Another
Patna High Court · AIR 1957 Patna 683
Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20Industrial Disputes Act, 1947 — Section 11, 15, 29Payment of Wages Act, 1936 — Section 15, 2
High Courts19 Mar 1957
Jamshedpur Engineering and Machine Manufacturing Co. Ltd. Vs Commr. of Income Tax
Patna High Court · AIR 1957 Patna 703 : (1957) 5 BLJR 326 : (1957) 32 ITR 41
Income Tax Act, 1961 — Section 10(2)(v), 10(2)(xv), 9
High Courts14 Mar 1957Allowed
Ramjag Singh Vs The State of Bihar and Others
Patna High Court · AIR 1958 Patna 7 : (1958) CriLJ 69
Bihar Panchayat Raj Act, 1948 — Section 56Constitution of India, 1950 — Article 226, 227
High Courts14 Mar 1957Dismissed
Uma Shankar Chowbey Vs Mt. Dhaneshwari and Others
Patna High Court · AIR 1958 Patna 550
Transfer of Property Act, 1882 — Section 44
High Courts13 Mar 1957Allowed
Bubai Manjhi and Others Vs The State
Patna High Court · AIR 1958 Patna 286 : (1958) CriLJ 672
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts13 Mar 1957Dismissed
Union of India (UOI) Vs Firm Balwant Rai Bansidhar and Another
Patna High Court · AIR 1958 Patna 536
Railways Act, 1890 — Section 77
High Courts12 Mar 1957Allowed
Diljan Choudhary and Others Vs State of Bihar
Patna High Court · AIR 1958 Patna 492 : (1957) 5 BLJR 442 : (1958) CriLJ 1215
Penal Code, 1860 (IPC) — Section 141, 147
High Courts11 Mar 1957Dismissed
Rai Sital Sahai Vs Mt. Shampati Kuer
Patna High Court · AIR 1958 Patna 2 : (1957) 5 BLJR 647
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17 , Order 21 Rule 30, Order 23 Rule 3, Order 34 Rule 14
High Courts11 Mar 1957Allowed
N. Baksi Vs Accountant General and Another
Patna High Court · AIR 1957 Patna 515 : (1957) 5 BLJR 299
All India Services Act, 1951 — Section 3(1)Constitution of India, 1950 — Article 31, 311, 312, 314General Clauses Act, 1897 — Section 3(26), 3(36)
High Courts08 Mar 1957Dismissed
Sri Sri Janardan Kishore Lal Singh Deo and Another Vs Girdhari Lal Sunda
Patna High Court · AIR 1957 Patna 701 : (1957) 5 BLJR 368
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1908 — Article 181, 182