High Courts30 Apr 1957Dismissed
State of Bihar and Another Vs Tulshi Ram and Others
Patna High Court · AIR 1958 Patna 201
COURT ARCHIVE
Patna High Court judgments, 1957
248 judgments · page 7 of 13
High Courts30 Apr 1957Dismissed
S.S. Sahai and Others Vs The Bhagalpur Municipality
Patna High Court · AIR 1957 Patna 386 : (1957) 5 BLJR 583
Bihar and Orissa Municipal Act, 1922 — Section 150A, 150B, 150C, 150D, 150EConstitution of India, 1950 — Article 19(1)
High Courts26 Apr 1957
Sital Singh and Others Vs Ram Prasad Singh and Others
Patna High Court · AIR 1957 Patna 398
Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts26 Apr 1957
Prahlad Prasad Mahrotra Vs Chandra Bhusan
Patna High Court · AIR 1958 Patna 144 : (1957) 5 BLJR 613 : (1958) CriLJ 401
Contempt of Courts Act, 1971 — Section 1, 3, 4
High Courts26 Apr 1957Dismissed
Smt. Pandei Vs Babulal Sah and Others
Patna High Court · AIR 1958 Patna 237 : (1957) 32 ITR 269
Income Tax Act, 1922 — Section 54(1), 54(3)
High Courts26 Apr 1957
Sahai Brothers Vs Commissioner of Income Tax
Patna High Court · AIR 1958 Patna 177 : (1957) 5 BLJR 575 : (1958) 33 ITR 40
Income Tax Act, 1961 — Section 26A, 66(1)Partnership Act, 1932 — Section 30
High Courts25 Apr 1957
N. Baksi Vs O.K. Ghosh
Patna High Court · AIR 1957 Patna 528 : (1957) 5 BLJR 390 : (1957) CriLJ 1156
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 1, 3, 5
High Courts25 Apr 1957Dismissed
Shamburam Agarwala Vs Union of India (UOI)
Patna High Court · AIR 1958 Patna 118
Limitation Act, 1908 — Article 30, 31
High Courts25 Apr 1957Dismissed
Ramautar Tiwari and Others Vs Jagdish Singh and Others
Patna High Court · AIR 1957 Patna 430 : (1957) 5 BLJR 374
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 7 Rule 11, 2(2)
High Courts24 Apr 1957
Bhimraj Panna Lal Vs The Commissioner of Income Tax
Patna High Court · AIR 1957 Patna 638 : (1957) 5 BLJR 417 : (1957) 32 ITR 289
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 34
High Courts24 Apr 1957
Sir Kameshwar Singh Vs The Commr. of Income Tax
Patna High Court · AIR 1957 Patna 400 : (1957) 32 ITR 377
Income Tax Act, 1922 — Section 12(2), 23(3), 66(2)
High Courts24 Apr 1957
M.A. Rauf Vs Commissioner of Income Tax
Patna High Court · AIR 1957 Patna 467 : (1957) 5 BLJR 487 : (1958) 33 ITR 843
Income Tax Act, 1922 — Section 66(1), 66(2)
High Courts23 Apr 1957
Dalmia Jain and Co. Ltd. Vs The Commissioner of Income Tax
Patna High Court · AIR 1957 Patna 424 : (1958) 33 ITR 294
Evidence Act, 1872 — Section 101, 102, 103, 104Income Tax Act, 1922 — Section 10, 10(2), 66
High Courts23 Apr 1957Allowed
Manoranjan Ghose Vs The State of Bihar and Others
Patna High Court · AIR 1957 Patna 393
Constitution of India, 1950 — Article 226
High Courts23 Apr 1957Dismissed
Jagdip Singh and after his death Ram Kishun Singh and Others Vs Kausal Kishore Singh and Others
Patna High Court · AIR 1958 Patna 294 : (1957) 5 BLJR 542
Evidence Act, 1872 — Section 145, 65, 90
High Courts22 Apr 1957Allowed
Nagendra Kumar Vs Etwari Sahu and Others
Patna High Court · AIR 1958 Patna 329 : (1957) 5 BLJR 546
Evidence Act, 1872 — Section 101, 102, 103, 104, 114Penal Code, 1860 (IPC) — Section 40, 441
High Courts18 Apr 1957
Lachminarayan Chaurasia Vs Commr. of Income Tax
Patna High Court · AIR 1957 Patna 405 : (1957) 32 ITR 212
Income Tax Act, 1961 — Section 66(2)
High Courts18 Apr 1957
Syed Mohammad Mehdi Vs Syed Zainuddin Hassan Mirza and Others
Patna High Court · AIR 1957 Patna 654 : (1957) 5 BLJR 666
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 8, 38, 39
High Courts18 Apr 1957Allowed
Sree Behariji Mills Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1957 Patna 488 : (1957) 5 BLJR 384
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 10, 25F, 25I
High Courts17 Apr 1957Dismissed
Kedarnath Lal and Another Vs Sheonarain Ram and Others
Patna High Court · AIR 1957 Patna 408
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 47Contract Act, 1872 — Section 39, 62, 63Specific Relief Act, 1877 — Section 42