High Courts17 Apr 1957Dismissed
Kanhaya Lal Ram Narayan and Co. Vs Union of India (UOI)
Patna High Court · AIR 1958 Patna 565
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Railways Act, 1890 — Section 72, 77
COURT ARCHIVE
Patna High Court judgments, 1957
248 judgments · page 8 of 13
High Courts16 Apr 1957
The State of Bihar and Another Vs Radha Krishna Kamala Prasad
Patna High Court · (1957) 8 STC 440
Bihar Sales Tax Act, 1944 — Section 13(5), 13(6)
High Courts15 Apr 1957Allowed
Soneylal Thakur Vs Lachhminarain Thakur and Another
Patna High Court · AIR 1957 Patna 395 : (1957) 5 BLJR 456
Arbitration Act, 1940 — Section 11(1)
High Courts11 Apr 1957
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs DARBHANGA SUGAR CO. LTD.
Patna High Court · (1957) 32 ITR 64
Income Tax Act, 1961 — Section 10(2)(xv), 66(1), 66(2)
High Courts11 Apr 1957
Commissioner of Income Tax Vs Darbhanga Sugar Co. Ltd.
Patna High Court · AIR 1957 Patna 317 : (1956) 29 ITR 21
Income Tax Act, 1922 — Section 10, 10(2)
High Courts10 Apr 1957Allowed
Bacha Prasad Vs Janki Rai and Others
Patna High Court · AIR 1957 Patna 380 : (1957) 5 BLJR 331
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82
High Courts04 Apr 1957
JANKI SAO Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1958) 33 ITR 835
Income Tax Act, 1961 — Section 34, 66(1)
High Courts04 Apr 1957
Janki Sao Vs The Commissioner of Income Tax
Patna High Court · AIR 1957 Patna 644
Evidence Act, 1872 — Section 114Income Tax Act, 1922 — Section 2(9), 3, 66
High Courts03 Apr 1957Dismissed
Mohammad Wasiul Haque Vs Jagarnath Chaudhury
Patna High Court · AIR 1958 Patna 560
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts03 Apr 1957Allowed
Parmeshwari Devi and Others Vs Khusali Mandal and Others
Patna High Court · AIR 1957 Patna 482 : (1957) 5 BLJR 365
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 13, 35Limitation Act, 1908 — Article 141
High Courts03 Apr 1957Dismissed
Ramyad Singh Vs Mt. Pan Kuer and Others
Patna High Court · AIR 1958 Patna 562
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 11Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 142, 144
High Courts03 Apr 1957Dismissed
Jhagrakhand Collieries Ltd. Vs Central Government Industrial Tribunal at Dhanbad and Others
Patna High Court · AIR 1957 Patna 471
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts02 Apr 1957Allowed
Durga Prasad Choudhary and Others Vs Union of India (UOI)
Patna High Court · AIR 1958 Patna 558
Railways Act, 1890 — Section 47, 57Railways Rules, 1890 — Rule 181, 45
High Courts02 Apr 1957Allowed
Punit Lall Saha Vs The State of Bihar
Patna High Court · AIR 1957 Patna 357
Civil Services (Classification, Control and Appeal) Rules — Rule 49, 55Constitution of India, 1950 — Article 311, 311(2)
High Courts02 Apr 1957Dismissed
Firm Kari Poddar Ramphal Poddar and Another Vs Harishankar Mills and Others
Patna High Court · AIR 1957 Patna 542 : (1957) 5 BLJR 509
Contract Act, 1872 — Section 74
High Courts02 Apr 1957Dismissed
Ram Janam Singh and Another Vs State of Bihar and Another
Patna High Court · AIR 1958 Patna 606
High Courts01 Apr 1957Dismissed
Jadubans Sahai and Others Vs Bahuria Phulpati Kuer and Others
Patna High Court · AIR 1957 Patna 452 : (1957) 5 BLJR 513
Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 60, 62, 76Trusts Act, 1882 — Section 90
High Courts01 Apr 1957
In Re: Rangnath Misra
Patna High Court · AIR 1957 Patna 333 : (1957) 5 BLJR 397
Constitution of India, 1950 — Article 311, 311(1), 311(2)
High Courts29 Mar 1957Allowed
Smt. Parvati Devi and Another Vs Dhodhi Lal Mahto and Another
Patna High Court · AIR 1957 Patna 533 : (1957) 5 BLJR 396
High Courts29 Mar 1957Dismissed
Firm Kedar Nath Babu Lal Vs Prabhu Narayan Sahu and Others
Patna High Court · AIR 1958 Patna 130
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1