High Courts23 Dec 1947
Midnapur Zamindari Co. Ltd. Vs Maneck Homi and Others
Patna High Court · AIR 1948 Patna 448
Succession Act, 1925 — Section 179
COURT ARCHIVE
Patna High Court judgments, 1947
155 judgments · page 1 of 8
High Courts23 Dec 1947
Hari Prasad Agarwala Vs Governor-General-in-Council
Patna High Court · AIR 1948 Patna 242
High Courts23 Dec 1947
Phulchand Khandelwal and Others Vs The Governor General for India Council
Patna High Court · AIR 1949 Patna 110
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Dec 1947
Lal Narain Singh and Others Vs Mohamed Anzar Hussain and Others
Patna High Court · AIR 1949 Patna 367
Bihar Tenancy Act, 1885 — Section 121, 22(2)
High Courts23 Dec 1947
Bhutnath Kumar Vs Nilkantha Narain Singh and Others
Patna High Court · AIR 1949 Patna 400
High Courts19 Dec 1947
Ajit Rankan Bhattacharya Vs The King
Patna High Court · AIR 1949 Patna 40
Bihar Criminal Law (Industrial Areas) Amendment Act, 1943 — Section 6
High Courts17 Dec 1947
Bindeshwari Prasad Jaysawal Vs Emperor
Patna High Court · AIR 1949 Patna 69
Penal Code, 1860 (IPC) — Section 403, 409
High Courts12 Dec 1947
Deo narain Singh and Others Vs Bibi Khatoon and Others
Patna High Court · AIR 1949 Patna 401
Civil Procedure Code, 1908 (CPC) — Section 48Money Lenders Act — Section 13
High Courts11 Dec 1947
Narayan Raut Vs Emperor
Patna High Court · AIR 1948 Patna 294
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 97, 99
High Courts10 Dec 1947
Panu Nayak and Others Vs Chintai Mallik
Patna High Court · AIR 1948 Patna 435
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 379, 426
High Courts10 Dec 1947
Bhikhari Mahton Vs Mt. Budho Kuer and Others
Patna High Court · AIR 1949 Patna 177
Succession Act, 1925 — Section 247
High Courts05 Dec 1947
In Re: sailendra Krishna Ray
Patna High Court · AIR 1949 Patna 318
Succession Act, 1865 — Section 264Succession Act, 1925 — Section 300
High Courts05 Dec 1947
Pushkar Prasad Vs Suraj Prasad Mahajan and Others
Patna High Court · AIR 1948 Patna 420
Limitation Act, 1963 — Article 132
High Courts02 Dec 1947
Akhauri Jagarnath Prasad Vs Mt. Kausalya Kuer and Others
Patna High Court · AIR 1949 Patna 346
Court Fees Act, 1870 — Section 7(iv)(c)Specific Relief Act, 1877 — Section 42
High Courts02 Dec 1947
Pursottim Choubey and Another Vs Rajpati Kuer and Others
Patna High Court · AIR 1949 Patna 328
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
High Courts20 Nov 1947
Shiveshwar Prasad and Another Vs Parmeshwar Prasad Chaudhry and Others
Patna High Court · AIR 1949 Patna 355
Bihar House Rent Control Order, 1942 — Section 13Bihar Tenancy Act, 1885 — Section 26N
High Courts20 Nov 1947
Baldeo Bind and Others Vs Sk. Abdul Aziz and Others
Patna High Court · AIR 1948 Patna 425
High Courts19 Nov 1947
Ramranbijaya Prasad Singh Vs Ram Kawal Upadhya and Others
Patna High Court · AIR 1949 Patna 139
Bihar Tenancy Act, 1885 — Section 112A(1)(d), 112B, 113
High Courts19 Nov 1947
Bishun Prasad Ram and Others Vs Anup Narain Singh
Patna High Court · AIR 1949 Patna 166
Transfer of Property Act, 1882 — Section 68(b), 68(c)
High Courts04 Nov 1947
Kamleshwari Prasad Singh Vs Shivachandra Bose and Others
Patna High Court · AIR 1949 Patna 212
Limitation Act, 1963 — Section 7