High Courts17 Oct 1947
Nirmal Nalini Devi and Another Vs Nirmal Nalini Devi and Another
Patna High Court · AIR 1948 Patna 341
Succession Act, 1925 — Section 2, 2(h)
COURT ARCHIVE
Patna High Court judgments, 1947
155 judgments · page 2 of 8
High Courts17 Oct 1947
Bindeshwari Prasad Jaysawal Vs Emperor
Patna High Court · (1949) CriLJ 108
Penal Code, 1860 (IPC) — Section 403, 409, 499
High Courts14 Oct 1947
Sakal Narain Pandey Vs Jageshwar Nath Pandey and Others
Patna High Court · AIR 1949 Patna 176
High Courts14 Oct 1947
Fesu Sheikh and Another Vs Emperor
Patna High Court · AIR 1948 Patna 297
Bihar Essential Articles Control (Temporary Powers) Ordinance, 1946 — Section 5
High Courts10 Oct 1947
Harnandan Singh and Others Vs S.M. Ramananddi Kuer
Patna High Court · AIR 1948 Patna 391
Criminal Procedure Code, 1898 (CrPC) — Section 144Limitation Act, 1963 — Article 144
High Courts10 Oct 1947
Firm Ishwar Sahu and Puran Sahu and Another Vs Mohammad Abdul Ghafoor
Patna High Court · AIR 1948 Patna 311
Sales of Goods Act, 1930 — Section 4(4)
High Courts10 Oct 1947
Jadhan Sahu Vs Mt. Kulwanti Kuer
Patna High Court · AIR 1948 Patna 285
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(5), 489
High Courts10 Oct 1947
Peshan Shaikh and Others Vs Emperor
Patna High Court · AIR 1948 Patna 234
Criminal Procedure Code, 1898 (CrPC) — Section 4, 4(a)Penal Code, 1860 (IPC) — Section 353
High Courts10 Oct 1947
Sheo Pratap Singh and Others Vs Tribeni Tewari and Another
Patna High Court · AIR 1949 Patna 45
High Courts10 Oct 1947
Kamakhya Narain Singh Vs Harkhu Singh
Patna High Court · AIR 1948 Patna 438
Chotanagpur Tenancy Act, 1908 — Section 17Court of Wards Act — Section 18Transfer of Property Act, 1882 — Section 116
High Courts08 Oct 1947
Prafulla Kumar Chakravarti Vs Dhodha Sahani
Patna High Court · AIR 1948 Patna 409
Penal Code, 1860 (IPC) — Section 161, 323
High Courts07 Oct 1947
Mrs. Dharamshila Lall Vs Bibi Amna
Patna High Court · AIR 1948 Patna 269
House Rent Control Order — Section 12, 13
High Courts25 Sept 1947
Province of Bihar Vs Sheikh Imaman (Accused)
Patna High Court · AIR 1948 Patna 266
High Courts25 Sept 1947
Padamraj Jain Vs Emperor
Patna High Court · AIR 1948 Patna 309
Essential Supplies (Temporary Powers) Act, 1946 — Section 17(1), 17(2)Essential Supplies (Temporary Powers) Ordinance, 1946 — Section 5
High Courts24 Sept 1947
Abdul Hasan Vs Mt. Wajih-un-nissa and Others
Patna High Court · AIR 1948 Patna 186
Evidence Act, 1872 — Section 92
High Courts22 Sept 1947
Babu Lal Sahu and Others Vs Hakim Tamizuddin and Others
Patna High Court · AIR 1948 Patna 238
High Courts22 Sept 1947
Murat Patwa Vs Province of Bihar
Patna High Court · AIR 1948 Patna 135
Bihar Maintenance of Public Order Act, 1947 — Section 4Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts19 Sept 1947
Sadasiva Babu and Others Vs Kasinath Trust Funds and Others
Patna High Court · AIR 1949 Patna 217
Money Lenders Act — Section 10, 2(j), 9
High Courts19 Sept 1947
REKHABCHAND SAROGI and OTHERS Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1949 Patna 173 : (1947) 15 ITR 465
Income Tax Act, 1961 — Section 23, 24, 66