High Courts19 Sept 1947
Manabodh Panda and Another Vs Sm. Rajkumari Misrani
Patna High Court · AIR 1948 Patna 146
Government of India Act, 1935 — Section 92Money Lenders Act — Section 11(2)
COURT ARCHIVE
Patna High Court judgments, 1947
155 judgments · page 3 of 8
High Courts19 Sept 1947
Mt. Prem Kuer Vs Ram Lagan Rai and Others
Patna High Court · AIR 1948 Patna 199
Bihar Tenancy Act, 1885 — Section 167Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts19 Sept 1947
Rekhabchand Sarogi and Others Vs Commissioner of Income Tax, Bihar and Orissa
Patna High Court · (1947) 09 PAT CK 0006
High Courts18 Sept 1947
Hazari Singh and Others Vs Bethal Kahar and Others
Patna High Court · AIR 1949 Patna 116
Bihar Money Lenders Act, 1938 — Section 11
High Courts17 Sept 1947
Jagarnath Singh and Others Vs Buttokristo Ray
Patna High Court · AIR 1949 Patna 91
Civil Procedure Code, 1908 (CPC) — Section 110Transfer of Property Act, 1882 — Section 58(e)
High Courts17 Sept 1947
Dalgobinda Mahatha and Others Vs Khatu Mahatha and Others
Patna High Court · AIR 1948 Patna 183
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91(1)
High Courts16 Sept 1947
Basdeo Narain Choudhury and Others Vs Karu Mahton and Others
Patna High Court · AIR 1948 Patna 153
Bihar Tenancy Act, 1885 — Section 104B, 104E, 188
High Courts16 Sept 1947
Abdul Sakur Vs Pratab Udainath Sahi Deo and Others
Patna High Court · AIR 1948 Patna 157
High Courts16 Sept 1947
Kishun Dutt and Others Vs Gulabchand Prasad and Others
Patna High Court · AIR 1948 Patna 113
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Sept 1947
Raghunandan Singh Vs Sm. Soubhagua Sundari Devi and Others
Patna High Court · AIR 1948 Patna 191
High Courts11 Sept 1947
The Registrar Co-operative Societies and Others Vs Raghubir Ram and Others
Patna High Court · AIR 1948 Patna 337
Bihar and Orissa Co-operative Societies Act, 1935 — Section 57(2), 57(3)Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Sept 1947
THE PROVINCE OF BIHAR Vs RANI BHUBNESHWARI KUER.
Patna High Court · AIR 1948 Patna 395 : (1947) 15 ITR 477
Trusts Act, 1882 — Section 3, 4
High Courts10 Sept 1947
Hassam Kassam and Others Vs Commr. of Income Tax
Patna High Court · AIR 1949 Patna 178
Income Tax Act, 1961 — Section 25(4)
High Courts10 Sept 1947
TALCHAR SABAI GRASS TRADING COMPANY LTD. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1947) 15 ITR 455
Income Tax Act, 1961 — Section 66, 66(2)
High Courts10 Sept 1947
HASSAN KASSAM AND OTHERS Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1948) 16 ITR 19
Income Tax Act, 1961 — Section 25, 30
High Courts10 Sept 1947Dismissed
Safiruddin Vs Taraknath Roy Chowdhury and others
Patna High Court · (1947) 09 PAT CK 0001
High Courts09 Sept 1947
K. Balakrishna Patro and Others Vs C. Balu Subudhi and Others
Patna High Court · AIR 1949 Patna 184
Contract Act, 1872 — Section 43
High Courts02 Sept 1947
Pradip Singh Vs Ambika Singh and Others
Patna High Court · AIR 1948 Patna 185
Evidence Act, 1872 — Section 167
High Courts29 Aug 1947
Sm. Jaduprava Mitra and Another Vs Rai Bato Behari and Others
Patna High Court · AIR 1948 Patna 202
Bihar Tenancy Act, 1885 — Section 22(2)
High Courts29 Aug 1947
S. C. MAZUMDAR, RECEIVER TRIGUNAIT BROTHERS ESTATE Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1947) 15 ITR 484
Income Tax Act, 1961 — Section 2, 41, 66, 9